Commissioner of Income Tax-III., vs. Smt. Chirala Nivedita Reddy
ITTA/575/2012HC TelanganaHBHC01024835201217 July 20137 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Kelvinator of India Ltd.1,673 citing320 ITR 561 · 2010 · SC · Read judgment
- Honda Siel Power Products Ltd. v. Deputy CIT78 citing340 ITR 53 · 2012 · HC · Read judgment
- Honda Siel Power Products Ltd. v. Dy. CIT32 citing340 ITR 64 · 2012 · SC
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