Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/478/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/322/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

COMMISSIONER OF INCOME TAX II vs M/S S S EMBROIDERS

ITA/201/2012ITAT Punjab & Haryana
23/7/2013

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/323/2013ITAT Gujarat
23/7/2013

JEANS KNIT PRIVATE LIMITED vs THE DEPUTY COMMISSIONER OF INCOME TAX

WP/13174/2013ITAT Karnataka

RAM MOHAN REDDY

23/7/2013

M R RAGHURAM vs THE WEALTH -TAX OFFICER

WP/18796/2013ITAT Karnataka

RAM MOHAN REDDY

23/7/2013

THE COMMISSIONER OF INCOME TAX-III vs SAPIENT CORPORATION PVT LTD

ITA/288/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

23/7/2013

The Commissioner of Income Tax-I vs Feno Plast Ltd

ITTA/157/2012ITAT Telangana
23/7/2013

COMMR OF INCOME TAX AP-I HYD vs M/S.LANCO CONSTRUCTIONS LTD. HYD

ITTA/28/1999ITAT Telangana
23/7/2013

The Commissioner of Income Tax-IV vs Sri Bolla Bhaskar

ITTA/42/2013ITAT Telangana
23/7/2013

Sri Anil Kumar Jain, vs The Asst. Commissioner of Income-tax,

ITTA/18/2013ITAT Telangana
23/7/2013

The Commissioner of Income Tax-VI vs Sri Bairi Someshwar

ITTA/70/2013ITAT Telangana
23/7/2013

The Commissioner of Income-tax-IV vs M/s.Lanco Kondapalli Power (P) Ltd.,

ITTA/62/2013ITAT Telangana
23/7/2013

The Commissioner of Income Tax-VI, vs Sri Karnakanti Raji Reddy, Proprietor,

ITTA/48/2013ITAT Telangana
23/7/2013

The Commissioner of Income Tax-I, Hyderabad vs Feno Plast Ltd.,

ITTA/158/2012ITAT Telangana
23/7/2013

The Commissioner of Income Tax-I vs Feno Plast Ltd.,

ITTA/85/2012ITAT Telangana
23/7/2013

The Commissioner of Income Tax I vs M/s. B.A. Continuum India Pvt Ltd.,

ITTA/45/2013ITAT Telangana
23/7/2013

COMR. OF IT HYD vs M/S NEERAJ PETRO CHEMICALS LTD HYD

ITTA/77/2000ITAT Telangana
23/7/2013

COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/S MANSAROVER IMPEX (REGD) LUDHIANA

ITA/131/2013ITAT Punjab & Haryana
22/7/2013

THE COMMISSIONER OF INCOME TAX (CENTRAL) KOCHI vs SRI.VARGHESE MATHEW

ITA/5/2013ITAT Kerala
22/7/2013

COMMISSIONER OF INCOME TAX II vs SURAT BEVERAGES LTD

TAXAP/291/2013ITAT Gujarat
22/7/2013

COMMISSIONER OF INCOME TAX-III vs M/S SPIROTECH HEAT EXCHANGERS PVT LTD

ITA - 341 / 2013ITAT Delhi
19/7/2013

COMMI OF IT-I, LDH vs SHER SINGH ALIAS BALSHER SINGH

ITA/6/2011ITAT Punjab & Haryana

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON

19/7/2013

SRI A N RAJENDRA vs THE STATE OF KARNATAKA

WP/27954/2013ITAT Karnataka

A.S.BOPANNA

19/7/2013

COMMISSIONER OF INCOME TAX: DELHI -I vs BHARTI AIRTEL LIMITED

ITA/294/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

19/7/2013

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

ITA/250/2012ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

19/7/2013

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

ITA/210/2012ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

19/7/2013

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

ITA/215/2012ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

19/7/2013

CIT vs ANSAL HOUSING & CONSTRUCTION LTD

ITA/214/2012ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

19/7/2013

Sampathirao Apparao vs Income Tax Officer,

ITTA/20/2012ITAT Telangana
19/7/2013