COMR. OF IT HYD vs. M/S NEERAJ PETRO CHEMICALS LTD HYD
ITTA/77/2000HC TelanganaHBHC01022307200023 July 20138 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. K. Ravindranathan Nair57 citing295 ITR 228 · 2007 · SC · Read judgment
- Britannia Industries Ltd. v. CIT29 citing278 ITR 546 · 2005 · SC · Read judgment
- CIT v. Dinesh Mills Ltd.3 citing302 ITR 164 · 2008 · HC · Read judgment
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