Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA - 318 / 2013ITAT Delhi
26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA - 316 / 2013ITAT Delhi
26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA - 315 / 2013ITAT Delhi
26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA - 319 / 2013ITAT Delhi
26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA - 317 / 2013ITAT Delhi
26/7/2013

COMMISSIONER OF INCOME TAX-I vs M/S VARDHMAN POLYTEX LTD. LUDHIANA

ITA/247/2012ITAT Punjab & Haryana

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON

24/7/2013

COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/S VARDHMAN POLYTEX LTD.

ITA/162/2012ITAT Punjab & Haryana

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON

24/7/2013

COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/S VARDHMAN POLYTEX

ITA/161/2012ITAT Punjab & Haryana

MR. JUSTICE DR. BHARAT BHUSHAN PARSOON,MR. JUSTICE RAJIVE BHALLA

24/7/2013

COMMISSIONER OF INCOME TAX III vs MUNI SEVA ASHRAM

TAXAP/661/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

24/7/2013

COMMISSIONER OF INCOME TAX III vs MUNI SEVA ASHRAM

TAXAP/609/2012ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

24/7/2013

HEALTHCARE GLOBAL ENTERPRISES LIMITED vs THE ASSISTANT COMMISSIONER OF

WP/29328/2013ITAT Karnataka

RAM MOHAN REDDY

24/7/2013

KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA/1248/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

24/7/2013

Commissioner of Income-Tax, vs M/s. Ch. Veerraju AND Co.,

ITTA/379/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V, vs M/s.Sirveen Control Systems

ITTA/48/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V, vs M/s.Sirveen Control Systems,

ITTA/472/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr.T.Ravi Kumar

ITTA/401/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr. T.Ravi Kumar

ITTA/388/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax vs Dr. T.Ravi Kumar

ITTA/382/2012ITAT Telangana
24/7/2013

Commissioenr of Income Tax vs Dr. T. Ravi Kumar

ITTA/399/2011ITAT Telangana
24/7/2013

M/s Margadarsi Chit Fund Pvt Ltd vs Assistant Commissioner of Income Tax

ITTA/288/2013ITAT Telangana
24/7/2013

Commissioner of Income Tax - V vs M/s. sirveen Control systems

ITTA/15/2012ITAT Telangana
24/7/2013

The Commissioner of Income Tax - IV vs Ch. Mohan Rao,

ITTA/287/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax-V vs M/s Sirveen Control Systems,

ITTA/479/2011ITAT Telangana
24/7/2013

Commissioner of Income Tax, vs Dr. T.Ravi Kumar,

ITTA/102/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax -V vs M/s. Arpitha Constructions

ITTA/47/2012ITAT Telangana
24/7/2013

Commissioner of Income Tax vs Dr.T.Ravi Kumar

ITTA/575/2011ITAT Telangana
24/7/2013

Commissioner of Income tax, vs Dr. T.Ravi Kumar,

ITTA/402/2011ITAT Telangana
24/7/2013

KRISHAK BHARATI COOPERATIVE LTD vs DEPUTY COMMISSIONER OF INCOME TAX

ITA - 1248 / 2010ITAT Delhi
24/7/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/656/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/479/2013ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

23/7/2013