Recent Judgments

Latest ITAT tax tribunal orders across all benches.(350,364 total)

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/798/2005ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/528/2011ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/699/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/351/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/450/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/370/2011ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/635/2010ITAT Delhi
31/7/2013

YOSHIO KUBO vs COMMISSIONER OF INCOME TAX

ITA/441/2003ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/534/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/379/2007ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/408/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/577/2010ITAT Delhi
31/7/2013

THE COMMISSIONER OF INCOME TAX XVI vs SH. SASHI MUKUNDAN

ITA/631/2010ITAT Delhi
31/7/2013

COMMISSIONER OF INCOME TAX-1 LUDHIANA vs M/S VALLABH YARNS PVT. LTD.

ITA/888/2010ITAT Punjab & Haryana

MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON

30/7/2013

K.T.JOSEPH vs THE DEPUTY COMMISSIONER OF INCOME TAX

ITA/204/2013ITAT Kerala
30/7/2013

The Commissioner of Income Tax-VI, Hyderabad. vs Korremula Ramesh Goud, Proprietor,

ITTA/29/2013ITAT Telangana
30/7/2013

COMMISSIONER OF INCOMETAX HYD vs M/S DIAMOND HATCHERIES

ITTA/72/2001ITAT Telangana
30/7/2013

COMMR.OF I.T. A.P.I HYD vs DIAMOND HATCHERIES (P) LTD

ITTA/68/2001ITAT Telangana
30/7/2013

Commissioner of Income Tax-II, Hyderabad vs M/s. Hyderabad Race Club,

ITTA/312/2013ITAT Telangana
30/7/2013

COMM.OF INCOMETAX AP I HYD vs M/S.DIAMOND HATCHERIES P.LTD HYD

ITTA/49/2001ITAT Telangana
30/7/2013

The Commissioner of Income-Tax - VI, vs Shri Mekala Bal Reddy

ITTA/28/2013ITAT Telangana
30/7/2013

G V (GOD VISHNU) RICE UNIT vs COMMISSION OF INCOME TAX

ITA/295/2012ITAT Punjab & Haryana
29/7/2013

SRI K A JAYAMURTHY vs BANGALORE DEVELOPMENT AUTHORITY

WP/11287/2013ITAT Karnataka

A.S.BOPANNA

29/7/2013

ESTER INDUSTRIES LIMITED

ITA/702/2007ITAT Delhi
29/7/2013

ESTER INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX

ITA/574/2009ITAT Delhi
29/7/2013

C I T vs M/S PUNJAB ANAND INDUS.

ITA/583/2008ITAT Punjab & Haryana
26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA/318/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA/319/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

26/7/2013

COMMISSIONER OF INCOME TAX-V vs QUADRANT INFOTECH INDIA (P) LTD.

ITA/315/2013ITAT Delhi

HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

26/7/2013

The commissioner of Income Tax IV vs M/s Lanco Kondapalli Power (P) Ltd

ITTA/121/2013ITAT Telangana
26/7/2013