Commissioner of Income Tax-II, Hyderabad vs. M/s. Hyderabad Race Club,
ITTA/312/2013HC TelanganaHBHC01053460201330 July 201348 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- ITO v. Ch. Atchaiah149 citing218 ITR 239 · 1996 · SC · Read judgment
- Pooran Mal v. Director of Inspection74 citing93 ITR 505 · 1974 · SC
- Ajit Jain v. Union of India13 citing242 ITR 302 · 2000 · HC
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