COMM.OF INCOMETAX AP I HYD vs. M/S.DIAMOND HATCHERIES P.LTD HYD
ITTA/49/2001HC TelanganaHBHC01030620200130 July 201312 pages
Cases cited in this judgment(5)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Distributors (Baroda) (P.) Ltd. v. Union of India229 citing155 ITR 120 · 1985 · SC
- Corporation P. Ltd. 278 ITR 337 (Del), Commissioner of Income Tax v. Insilco Ltd.17 citing160 Taxmann 397 · 2007 · HC
- H.H. Sir Rama Verma v. CIT15 citing205 ITR 433 · 1994 · SC
- Motilal 4. Pesticides (I) (P.) Ltd. v. CIT6 citing243 ITR 26 · 2000 · SC
- CIT v. Loonkar Tools (P.) Ltd.3 citing213 ITR 721 · 1995
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Biswanath Rana vs. The Commissioner, CT And GST, Odisha, CuttackOrissa · 28 Oct 2026
- Sushama Mishra vs. The Commissioner Of CT And GST, Odisha, KatakOrissa · 28 Oct 2026
- Saudamini Samantray vs. Assistant Commissioner Of State Tax, CT And GST, Bhubaneswar IiOrissa · 28 Oct 2026
- M/S. Keshav Rice Mill, Ganjam vs. Chief Commissioner, CT And GST, Odisha, KatakaOrissa · 28 Oct 2026
- M/S. Nanda Contruction PVT. LTD., Angul vs. Additional Commissioner, GST And Central Excise Commissionerate, SundergarhOrissa · 28 Oct 2026
