Commissioner of Income Tax vs. Dr. T.Ravi Kumar
ITTA/382/2012HC TelanganaHBHC01034696201224 July 201317 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Max India Ltd.1,162 citing295 ITR 282 · 2007 · SC
- CIT v. Amitabh Bachchan264 citing69 Taxmann.com 170 · 2016 · SC · Read judgment
- 335 ITR 83, CIT v. Anil Kumar Sharma (Delhi)14 citing343 ITR 342 · 2012 · HC
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