Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
CIT vs RANBIR CHEMCIAL INDIA P. LTD.
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
M/S.ASPINWALL & CO.LTD vs COMMISSIONER OF INCOMETAX
ISHAAN LABS PVT LTD vs UNION OF INDIA REP BY THE SECRETARY
ARAVIND KUMAR,VIKRAMAJIT SEN (CJ)
CIT vs DELHI STATE INDUSTRAIL & INFRASTRUCTURE DEV CORP LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs GRAVS APPLIANCE PVT LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs M/S STI PRODUCTS INDIA LTD
B.MANOHAR,K.SREEDHAR RAO
THE COMMR OF INCOME TAX vs M/S GOKULDAS EXPORTS
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs ST GEORGE EDUCATIONAL TRUST
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M JANARDHANA RAO
B.MANOHAR,K.SREEDHAR RAO
DEVENDER GUPTA
17~ COMMISSIONER OF INCOME TAX vs M/S.HARRISONS MALAYALAM FINANCIAL SERVIC
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOMETAX vs M/S.HARRISONS MALAYALAM LTD. COCHIN
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs HARRISONS MALAYALAM LTD.
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs GARDEN FINANCE LTD
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
M/S.M.ABDUL REHUMAN KUNJU vs THE ASSISTANT COMMISSIONER OF INCOME TAX
M/S. SOUTHERN CASHEW EXPORTERS vs THE DEPUTY COMMISSIONER OF INCOME TAX
SRI B V ACHARYA S/O LATE RAMACHANDRA ACHARYA vs SRI N VENKATESHAIAH
V.JAGANNATHAN
CIT vs ADAM ROBERT JOHN MYNOTT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME-TAX vs M/S GLOWTRONICS LTD
B.V.PINTO,D.V.SHYLENDRA KUMAR
COMMISSIONER OF INCOME TAX vs MR.SAKAKIBARA YUTAKA
COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX vs MR.SAKAKIBARA YUTAKA
ESQUIRE MONEY GUARANTEES LIMITED vs BANGALORE STOCK EXCHANGE
K.L.MANJUNATH,V.SURI APPA RAO
C I T vs M/S BANSAL IRON SCRAP CO.
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-24 vs ARIF AHMED NANDOLIA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
M/S HARYANA STATE SMALL INDUSTRIES AND EXPORT vs CIT, PANCHKULA
COMMISSIONER OF INCOMETA VIZ vs M/S RAJAM EXTRACTIONS PVT
GODA RAGHURAM,M.S.RAMACHANDRA RAO
THE COMMISSIONER OF INCOME TAX vs M/S VESESH INFOTECHNICS LIMITEDD
B.MANOHAR,K.SREEDHAR RAO