Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
THE COMMISSIONER OF INCOME TAX KHIMBHOL vs DR MAHADEV DIXIT,
RP/1525/2012ITAT Karnataka
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT LTD.,
ITA/5016/2011ITAT Karnataka
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,
ITA/5015/2011ITAT Karnataka
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,
ITA/5014/2011ITAT Karnataka
N.KUMAR,H.S.KEMPANNA
COMMISSIONE ROF INCOME TAX-VII vs CHETAN DAS LACHMAN DAS
ITA/2045/2010ITAT Delhi
CIT vs CHETAN DAS LACHMAN DAS
ITA - 2045 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX, (TDS) CHD vs SUPERINTENDENT OF POLICE YAMUNANAGAR
ITA/124/2012ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
ASSTT C I T vs BIRAJ INVESTMENT PVT. LTD.
TAXAP/260/2000ITAT Gujarat
GOODLUCK AUTOMOBILES PVT.LTD. vs ASSTT. C.I.T.
TAXAP/148/2000ITAT Gujarat
SMT. KAMALA vs STATE OF KARNATAKA
WA/3702/2011ITAT Karnataka
K.L.MANJUNATH,V.SURI APPA RAO
Commissioner of Income Tax-2, vs Agricultural Market Committee,
ITTA/557/2011ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Commissioner of Income Tax, vs Agricultural Market Committee,
ITTA/551/2011ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
CIT vs LACHMAN DASS BHATIA
ITA/1731/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs CHETAN DAS LACHMAN DAS
ITA/1789/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs CHETAN DAS LACHMAN DAS
ITA/1791/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs S NET FREIGHT INDIA PVT LTD
ITA/296/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs S NET FREIGHT INDIA PVT LTD
ITA/295/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ANIL KUMAR BHATIA
ITA/1626/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs CHETAN DAS LACHMAN DAS
ITA/2024/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs CHETAN DAS LACHMAN DAS
ITA/1788/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs CHETAN DAS LACHMAN DAS
ITA/2023/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
ZAMEER MIRJA vs THE JOINT COMMISSIONER OF INCOME TAX
ITA/1090/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
CIT vs S NET FREIGHT INDIA PVT LTD
ITA - 296 / 2012ITAT Delhi
CIT vs CHETAN DAS LACHMAN DAS
ITA - 1791 / 2010ITAT Delhi
CIT vs CHETAN DAS LACHMAN DAS
ITA - 1789 / 2010ITAT Delhi
CIT vs CHETAN DAS LACHMAN DAS
ITA - 2023 / 2010ITAT Delhi
CIT vs CHETAN DAS LACHMAN DAS
ITA - 1788 / 2010ITAT Delhi
CIT vs ANIL KUMAR BHATIA
ITA - 1626 / 2010ITAT Delhi
CIT vs LACHMAN DASS BHATIA
ITA - 1731 / 2010ITAT Delhi
COMMISSIONE ROF INCOME TAX-VII vs CHETAN DAS LACHMAN DAS
ITA/2021/2010ITAT Delhi
