Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,627 total)

THE COMMISSIONER OF INCOME TAX vs M/S KAREEM SILK INTERNATIONAL LTD

ITA/787/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,

ITA/5034/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,

ITA/5035/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

CIT vs CTI SHIPBROKER INDIA PVT LTD

ITA - 450 / 2012ITAT Delhi
13/8/2012

SMT VIJAYA PRABHU vs BANGALORE DEVELOPMENT AUTHORITY

WA/16686/2011ITAT Karnataka

K.L.MANJUNATH,V.SURI APPA RAO

10/8/2012

SRI P SHIVASHANKAR vs COMMISSIONER OF INCOME TAX

WP/13742/2012ITAT Karnataka

H.G.RAMESH

10/8/2012

THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS vs INGERSOLL RAND (INDIA) LTD.

TAXAP/810/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

9/8/2012

COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA

TAXAP/79/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA

TAXAP/78/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI

TAXAP/498/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI

TAXAP/497/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX VI vs NEW TIMBER MARKET ASSOCIATION

TAXAP/489/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX - CENTRAL - II vs RIDDHI SIDDHI GLUCO BOILS LTD

TAXAP/442/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-III vs MEGHA INDUSTRIES

TAXAP/361/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX - III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD.

TAXAP/338/2010ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-III vs KARSANBHAI KHODIDAS PATEL

TAXAP/336/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF CENTRAL EXCISE vs INGERSOLL RAND (INDIA) LTD.

TAXAP/798/2006ITAT Gujarat
9/8/2012

Commissioner of Income Tax vs Agricultural Market Committee

ITTA/294/2012ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

9/8/2012

Chief Commissioner of Income Tax vs Sri Talasila Srinivasa Rao

ITTA/303/2012ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

9/8/2012

THE COMMISSIONER OF INCOME TAX vs SRI SUNILA KEERTHI

ITA/1345/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

9/8/2012

LAXMANBHAI J. PATEL vs ASST. C I T

TAXAP/105/2000ITAT Gujarat
8/8/2012

THE COMMISSIONER OF INCOME TAX vs DR POOJAR VIJAY CHANNAIAH CTS NO. 9296,

RP/1522/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX vs DR S N SURESH

RP/1527/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX KHIMBHOI vs DR MAHADEV DIXIT

RP/1526/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX vs R MAHADEV DIXIT

RP/1524/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX vs DR SHOBHANA PATTED NO. 613,

RP/1530/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX KHIMBHOL vs DR MAHADEV DIXIT,

RP/1525/2012ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT LTD.,

ITA/5016/2011ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,

ITA/5015/2011ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,

ITA/5014/2011ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

8/8/2012