Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,607 total)
GUPTA INTERNATIONAL SHIV NAGAR vs COMMISSIONER OF INCOME TAX KARNAL
SHIVA CREDIT SOUHARD SAHAKARI NIYAMIT LIG-41/A, vs INCOME TAX OFFICER,
AJIT J GUNJAL
COMMISSIONER OF INCOME TAX vs S.PARVATHI MADHAVA
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX vs VISHWA BHARATHI VIDYA MANDIR
B.MANOHAR,K.SREEDHAR RAO
M/S LUCENT TECHNOLOGIES HINDUSTAN PVT LTD vs THE JOINT COMMISSIONER OF INCOME-TAX
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX vs S.MADHAVA (HUF)
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX vs SRI C S SUNDER RAJU (HUF)
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs SRI A VASU,
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S SONATA INFORMATION TECHNOLOGY LIMITED,
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX vs S.MADHAVA (HUF)
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX vs M/S KAREEM SILK INTERNATIONAL LTD
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,
N.KUMAR,H.S.KEMPANNA
COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,
N.KUMAR,H.S.KEMPANNA
CIT vs CTI SHIPBROKER INDIA PVT LTD
SMT VIJAYA PRABHU vs BANGALORE DEVELOPMENT AUTHORITY
K.L.MANJUNATH,V.SURI APPA RAO
SRI P SHIVASHANKAR vs COMMISSIONER OF INCOME TAX
H.G.RAMESH
THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS vs INGERSOLL RAND (INDIA) LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX VI vs NEW TIMBER MARKET ASSOCIATION
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX - CENTRAL - II vs RIDDHI SIDDHI GLUCO BOILS LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs MEGHA INDUSTRIES
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX - III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD.
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs KARSANBHAI KHODIDAS PATEL
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF CENTRAL EXCISE vs INGERSOLL RAND (INDIA) LTD.
Commissioner of Income Tax vs Agricultural Market Committee
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Chief Commissioner of Income Tax vs Sri Talasila Srinivasa Rao
GODA RAGHURAM,M.S.RAMACHANDRA RAO
THE COMMISSIONER OF INCOME TAX vs SRI SUNILA KEERTHI
B.MANOHAR,K.SREEDHAR RAO