Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,487 total)

COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD

TAXAP/731/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

1/8/2012

COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD

TAXAP/730/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

1/8/2012

COMMISSIONER OF INCOME TAX-24 vs ARIF AHMED NANDOLIA

TAXAP/523/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

1/8/2012

M/S HARYANA STATE SMALL INDUSTRIES AND EXPORT vs CIT, PANCHKULA

ITA/79/2012ITAT Punjab & Haryana
1/8/2012

COMMISSIONER OF INCOMETA VIZ vs M/S RAJAM EXTRACTIONS PVT

ITTA/42/2000ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

1/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S VESESH INFOTECHNICS LIMITEDD

ITA/792/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

1/8/2012

CIT vs APOLLO FINANCE LTD

ITA - 411 / 2012ITAT Delhi
1/8/2012

DUTRON PLASTICS PVT. LTD. vs DY. C.I.T. (ASSESSMENT)

TAXAP/259/2000ITAT Gujarat
31/7/2012

THE COMMISSIONER OF INCOME TAX-TDS vs M/S KINGFISHER AIRLINES LTD

WA/3638/2012ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

31/7/2012

CIT vs ASIAN HOTEL (NORTH) LTD.

ITA/422/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

31/7/2012

CIT vs H A MANAGEMENT CONSULTANTS PVT LTD

ITA/418/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

31/7/2012

CIT vs ASIAN HOTELS LTD

ITA/421/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

31/7/2012

CIT vs ASIAN HOTELS LTD

ITA-421/2012ITAT Delhi
31/7/2012

CIT vs H.A. MANAGEMENT CONSULTANTS PVT. LTD.

ITA-418/2012ITAT Delhi
31/7/2012

CIT vs H A MANAGEMENT CONSULTANTS PVT LTD

ITA - 418 / 2012ITAT Delhi
31/7/2012

COLUMBIA SPORTSWEAR COMPANY vs DIRECTOR OF INCOME TAX, BANGALORE

SPECIAL LEAVE PETITION (CRIMINAL) No. 31543/2011ITAT SC

3 Judges

30/7/2012

CIT vs NEELKANTH ISPAT UDHYOG PVT LTD

ITA/427/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

30/7/2012

COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL vs M/S JAIN BROTHERS

C.A. No.-004825-004826 - 2009ITAT SC
30/7/2012

COMMISSIONER OF INCOME TAX vs M/S. DCM SHRIRAM CONSOLIDATED LTD

ITA/1289/2010ITAT Delhi
30/7/2012

COMMISSIONR OF INCOME TAX-I LUDHIANA vs M/S GETRAG HI-TECH GEARS (INDIA) PVT LTD.

ITA/22/2012ITAT Punjab & Haryana
27/7/2012

SMT. GEETHA vs SRI. BASAVARAJAPPA

RPFC/72/2011ITAT Karnataka

N.ANANDA

27/7/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

ITA/400/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

27/7/2012

CIT vs AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD

ITA/195/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

27/7/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

ITA/401/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

27/7/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY

ITA/402/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

27/7/2012

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

ITA/399/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

27/7/2012

CIT vs AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD

ITA - 195 / 2012ITAT Delhi
27/7/2012

Commissioner of Income Tax-I V vs Development Corporation Ltd.

ITA/1208/2011ITAT Delhi
27/7/2012

(O&M) SUDHIR NAGPAL AND ORS. vs INCOME TAX OFFICER, WARD II((3) ABOHAR

ITA/559/2009ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

26/7/2012

M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR

ITA/218/2010ITAT Punjab & Haryana
26/7/2012