Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,252 total)

COMMISSIONER OF INCOME TAX vs M/S HABIB AGRO INDUSTRY

RP/755/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S BPL SANYO TECHNOLOGY LTD

RP/767/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs SRI SAFIQ REHMAN

RP/731/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs SHRI K GOPAL

RP/725/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S JANSONS CARPET MANUFACTURERS

RP/330/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

COMMISSIONER OF INCOME TAX vs M/S. EFFICIENT MANAGEMENT SERVICES PRIVATE LTD

RP/256/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S POONJA ARCADE

RP/736/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs SRI B P PAPANNA REDDY

RP/728/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S SEEDI BUILDERS

RP/727/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

M/S ING VYSYA BANK LIMITED vs THE COMMISSIONER OF INCOME TAX

WA/2458/2010ITAT Karnataka

ARAVIND KUMAR,AJIT J GUNJAL

6/7/2012

THE COMMISSIONER OF INCOME TAX vs SRI M M ANANTHAMURTHY

RP/726/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs ABDUL ASIF

RP/729/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs SMT AISAMMA

RP/730/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S. ALPS GRANITES PVT LTD

RP/341/2012ITAT Karnataka

RAVI MALIMATH,N.KUMAR

6/7/2012

CIT vs CREATIVE TRAVEL PVT LTD

ITA/389/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

6/7/2012

ASHIAN NEEDLES PVT LTD

ITA/331/2012ITAT Delhi
6/7/2012

CIT vs CREATIVE TRAVEL PVT LTD

ITA - 389 / 2012ITAT Delhi
6/7/2012

COMMISSIONER OF INCOME TAX(TDS) vs APOLLO HOSPITALS INTERNATIONALLTD

TAXAP/827/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

5/7/2012

COMMISSIONER OF INCOME TAX-II vs INTERACTIVE FINANCIAL SERVICES LTD

TAXAP/49/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

5/7/2012

COMMISSIONER OF INCOME TAX-I vs ARVIND MILLS LTD

TAXAP/1407/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

5/7/2012

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD

TAXAP/1406/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

5/7/2012

COMMISSIONER OF INCOME TAX-II vs GUJARAT STATE FINANCIAL SERVICES LTD

TAXAP/1404/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

5/7/2012

M/s.GVK Petro Chemicals Private Limited,(Novo Resins AND vs The Deputy Commissioner of Income Tax,

ITTA/8/2005ITAT Telangana
5/7/2012

CIT vs FORTIS FINANCIAL SERVICE

ITA/244/2011ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

5/7/2012

THE COMMISSIONER OF INCOME-TAX vs M/S ECOM GILL COFFEE TRADING PVT LTD

ITA/160/2012ITAT Karnataka

B.MANOHAR,D.V.SHYLENDRA KUMAR

5/7/2012

CIT vs LOKESH GARMENTS PVT LTD

ITA - 479 / 2011ITAT Delhi
5/7/2012

CIT vs LOKESH GARMENTS PVT LTD

ITA - 478 / 2011ITAT Delhi
5/7/2012

CIT vs FORTIS FINANCIAL SERVICE

ITA - 243 / 2011ITAT Delhi
5/7/2012

Commissioner of Income Tax-IV

ITA/243/2011ITAT Delhi
5/7/2012

DIRECTOR OF INCOME TAX (EXEMPTION) vs PUJYA PANYAS BHADRASHIL VIJAYJI GAIVAR SMARAK TRUST

TAXAP/978/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

4/7/2012