Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
The Commissioner of Income Tax - I vs Aditya Music (India) Ltd.
ITTA/248/2012ITAT Telangana
M/S USHA MICRO PROCESS CONTROLS LTD. vs COMMISSIONER OF INCOME TAX
ITA - 101 / 2000ITAT Delhi
TEK RAM(D) THR.LRS. vs COMMISSIONER OF INCOME TAX, FARIDABAD
C.A. No.-006262-006262 - 2013ITAT SC
M/S USHA MICRO PROCESS CONTROLS LTD. vs COMMISSIONER OF INCOME TAX
ITA/101/2000ITAT Delhi
INCOME TAX OFFICER WARD 21 RAIPUR vs M/S BHOJRAJ HIRALAL SHOP NO.32/83
TAXC/15/2006ITAT Chhattisgarh
Commissioner of Income Tax, vs Sangam Tobacco Company Private Ltd.,
ITTA/407/2012ITAT Telangana
Commissioner of Income Tax, Guntur. vs Agricultural Market Committee, Parchuru
ITTA/480/2012ITAT Telangana
Commissioner of Income Tax-III, vs M/S Sigma Online Limited,
ITTA/128/2012ITAT Telangana
Commissioner of Income Tax-VI vs K.Sudarshan Reddy
ITTA/539/2012ITAT Telangana
The Commissioner of Income Tax -II vs M/s. Treasure Island Pvt. Ltd.,
ITTA/566/2012ITAT Telangana
COMMISSIONER OF INCOME TAX: DELHI-V vs RESULT SERVICES PVT. LTD.
ITA - 324 / 2013ITAT Delhi
CIT, FARIDABAD vs M/S HYPER NETWORK
ITA/874/2008ITAT Punjab & Haryana
SUSHIL KUMAR vs COMMISSIONER OF INCOME TAX, KARNAL
ITA/86/2012ITAT Punjab & Haryana
RAJINDER MOHAN LAL vs DEPUTY COMMISSIONER OF INCOME TAX, CHD
ITA/224/2012ITAT Punjab & Haryana
T.K. GINARAJAN vs THE COMMISSIONER OF INCOME TAX,COCHIN, KERA LA
CIVIL APPEAL No. 5216/2002ITAT SC
2 Judges
Dr.V.Suryanarayana Reddy vs The Asst. Commissioner of Income Tax
ITTA/14/2013ITAT Telangana
Commissioner of Income Tax-II, Hyderabad. vs M/s.Trinity Advanced Software Labs (P) Ltd.,
ITTA/179/2013ITAT Telangana
CANON INDIA PVT LTD AND ANR vs ASSISTANT COMMISSIONER OF INCOME TAX
W.P.(C)-2770/2012ITAT Delhi
COMMISSIONER OF INCOME TAX BATHINDA vs M/S PANCHVATI MOTORS P LTD.
ITA/151/2011ITAT Punjab & Haryana
MR. JUSTICE RAJIVE BHALLA,MR. JUSTICE DR. BHARAT BHUSHAN PARSOON
CIT LUDHIANA vs RAKESH JAIN PROP. M/S SHEKHAR CHAND JAIN AND CO.
ITA/285/2009ITAT Punjab & Haryana
VASANTHAMMA vs THE COMMISSIONER
WP/10527/2012ITAT Karnataka
K.BHAKTHAVATSALA
P RANGADHAMAPPA vs P V SESHADRI
WP/30458/2013ITAT Karnataka
K.BHAKTHAVATSALA
M/S UNIQUE SHELTERS PVT LTD vs UNION OF INDIA
WP/10798/2012ITAT Karnataka
RAM MOHAN REDDY
Sahitya housing Privte Limited vs Commissioner of Income Tax -III,
ITTA/310/2013ITAT Telangana
M/s Vodafone Essar South Ltd., vs Deputy Commissioner of Income tax,
ITTA/313/2013ITAT Telangana
THE COMMISSIONER OF INCOME TAX vs THE SANDUR MANGANESE and IRON ORES LTD
ITA/932/2006ITAT Karnataka
N.KUMAR,H.S.KEMPANNA
THE COMMISSIONER OF INCOME TAX-XVI vs MR. MOHAMMAD RAUFF NABI BAX
ITA-1561/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-XVI vs SH. JASWINDER SINGH
ITA-1354/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-XVI vs MR. MOHAMMAD RAUFF NABI BAX
ITA-1556/2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX-XVI vs SH. YASHIMITSU ZAUTSU
ITA-635/2010ITAT Delhi
