The Commissioner of Income Tax - I vs. Aditya Music (India) Ltd.
ITTA/248/2012HC TelanganaHBHC01018108201206 August 20137 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Durga Prasad More1,579 citing82 ITR 540 · 1971 · SC
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