Recent Judgments
Latest ITAT tax tribunal orders across all benches.(340,893 total)
COMMISSIONER OF WEALTH-TAX vs MUKUL K. SHETH (HUF)
WTR/89/1995ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs SHARDABEN D/O HIRABHAI D
WTR/8/1995ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF WEALTH-TAX vs SHASHIBEN D/O HIRABHAI D
WTR/7/1995ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs KESHUBHAI C PATEL TRUST
WTR/68/1993ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF INCOME TAX vs SWASHARAYA
ITR/35/1995ITAT Gujarat
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG
COMMISSIONER OF INCOME-TAX vs SWASHRAYA
ITR/110/1992ITAT Gujarat
COMMISSIONER OF WEALTH-TAX vs K C PATEL TRUST
WTR/72/1993ITAT Gujarat
C.I.T vs S.B.B.J
ITR/69/1981ITAT Rajasthan
ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX
ITA - 166 / 2004ITAT Delhi
COMMNR. OF CENTRAL EXCISE, DELHI vs CARRIER AIRCON LTD
C.A. No.-003914-003914 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs DHATU SANSKAR LATD.
ITR/181/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PATEL DIESELS
ITR/154/1995ITAT Gujarat
BALBIR SINGH vs CIT -II INCOME TAX OFFICE CHD
ITA/29/2005ITAT Punjab & Haryana
M/S BERGER PAINTS INDIA LTD. vs COMMISSIONER OF INCOMET AX
ITA/799/2004ITAT Delhi
HON'BLE MR. JUSTICE MUKUL MUDGAL,HON'BLE MR. JUSTICE P.K. BHASIN
M/S. QUINN INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, HYDERABAD
C.A. No.-003354-003354 - 2001ITAT SC
COMMNR. OF CUSTOMS, CHENNAI vs M/S. PENTAMEDIA GRAPHICS LTD
C.A. No.-002576-002576 - 2001ITAT SC
COMMNR.OF CENTRAL EXCISE& CUSTOM, MUMBAI vs M/S. BELL GRANITO CERAMICA LTD
C.A. No.-002728-002728 - 2001ITAT SC
MERCANTILE BANK LTD., BOMBAY vs THE COMMR.OF INCOME-TAX BOMBAY CITY-III
C.A. No.-000310-000310 - 2001ITAT SC
RUMA PAL DALVEER BHANDARI
COMMISSIONER OF INCOME TAX vs S P GAJJAR FAMILY TRUST
ITR/169/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SWASTIK SANITARY WORKS LTD.
ITR/180/1995ITAT Gujarat
C I T vs M/S MANGILAL DIDWANIA
ITR/104/1998ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs M/S NAKODAR CO-OP SUGAR MILLS LTD.
ITA/265/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/212/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JAYANTILAL D PATEL
ITR/287/1995ITAT Gujarat
M/S. H.P.L. CHEMICALS LTD. vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH
C.A. No.-001836-001836 - 2001ITAT SC
M/S. INDCON STRUCTURALS (P) LTD. vs COMMNR. OF CENTRAL EXCISE, CHENNAI
C.A. No.-001489-001489 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs C.S. HOTELS PVT LTD
ITR/145/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT INDUSTRIAL INVESTMENT CORPN. LTD.
ITR/159/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs R P GAJJAR FAMILY TRUST
ITR/134/1995ITAT Gujarat
NANYA IMPORTS & EXPORTS ENTERPRISES vs COMMISIONER OF CUSTOMS, MADRAS
C.A. No.-001520-001520 - 2001ITAT SC