Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 335/1956ITAT SC
3 Judges
THE BIHAR STATE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 228/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
CIVIL APPEAL No. 145/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs CHANDULAL KESHAVLAL & CO., PETLAD
CIVIL APPEAL No. 167/1958ITAT SC
3 Judges
S. N. NAMASIVAYAM CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 218/1955ITAT SC
2 Judges
M/S. BHOR INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY· CITY I.
CIVIL APPEAL No. 158/1960ITAT SC
3 Judges
MESSRS. GODREJ & COMPANY, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 183/1956ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs MESSRS. P. M. RATHOD & CO.
CIVIL APPEAL No. 373/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs KALU BABU LAL CHAND
CIVIL APPEAL No. 431/1957ITAT SC
3 Judges
MESSRS. LALCHAND BHAGAT AMBICAL RAM vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 679/1957ITAT SC
3 Judges
THE NEW JEHANGIR VAKIL MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA.
CIVIL APPEAL No. 50/1957ITAT SC
3 Judges
MESSRS. CALCUTTA COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 213/1955ITAT SC
3 Judges
SHRI JAGDISH MILLS LTD. vs THE COMMISSIONEB OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 681/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs RANCHHODDAS KARSONDAS, BOMBAY
CIVIL APPEAL No. 281/1955ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs M/S. PATNEY & CO.
CIVIL APPEAL No. 326/1957ITAT SC
3 Judges
INDIAN MOLASSES CO. (PRIVATE) LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 395/1957ITAT SC
3 Judges
THE TRUSTEES OF THE CHARLTY FUND, ESPLANADE ROAD, FORT, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 396/1957ITAT SC
3 Judges
SAROJ KUMAR MAZUMDAR vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA.
CIVIL APPEAL No. 347/1955ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION)
CIVIL APPEAL No. 4/1956ITAT SC
3 Judges
MESSRS. R. C. MITTER & SONS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 85/1957ITAT SC
3 Judges
M/S. MAHARANA MILLS (PRIVATE) LTD. vs THE INCOME-TAX OFFICER, PORBANDAR
CIVIL APPEAL No. 39/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.
CIVIL APPEAL No. 204/1958ITAT SC
3 Judges
MESSRS. HOWRAH TRADING CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 65/1956ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD-DECCAN vs MESSRS. VAZIR SULTAN & SONS
CIVIL APPEAL No. 340/1957ITAT SC
3 Judges
MCGREGOR & BALFOUR LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 265/1956ITAT SC
3 Judges
RAI BAHADUR SETH TEOMAL vs THE COMMISSIONER OF INCOME TAX AND THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 384/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE vs THE INDO MERCANTILE BANK, LIMILED
CIVIL APPEAL No. 259/1958ITAT SC
3 Judges
G. VEKKATASWAMI NAIDU & CO. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 709/1957ITAT SC
3 Judges
PUNJAB DISTILLING INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, SIMLA
CIVIL APPEAL No. 119/1955ITAT SC
3 Judges
BASHESHAR NATH vs THE COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN & ANOTHER.
CIVIL APPEAL No. 208/1958ITAT SC
5 Judges
