Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
C I T JODHPUR vs SHRI RAMA KISHAN LEELA
ITA/109/2006ITAT Rajasthan
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S MADAN LAL GAGGAR
ITA/1/1999ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs SANSKAR TRUST
ITR/96/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.SANSKAR TRUST
ITR/101/1996ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHREEJI CHEMICALS
ITR/191/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs M/S.GANESH TRADING CO.,
ITR/102/1996ITAT Gujarat
COMMNR. OF CENTRAL EXCISE vs M/S INDIAN ALUMINIUM CO. LTD
C.A. No.-000240-000240 - 2005ITAT SC
M/S. ISPAT INDUSTRIES LTD. vs COMMNR. OF CUSTOMS, MUMBAI
C.A. No.-003972-003972 - 2001ITAT SC
COMMISSIONER OF INCOME TAX vs SUMITRABEN J THAKKAR
ITR/117/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT. LTD.
ITR/153/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS PVT LTD
ITR/239/1995ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs APEX ELECTRICALS PVT.LTD.
ITR/93/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs APEX ELECTRICALS (P) LTD.
ITR/156/1995ITAT Gujarat
COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPORATION
CIVIL APPEAL No. 4422/2001ITAT SC
2 Judges
COMMNR. OF INCOME TAX, MUMBAI vs M/S. GENERAL INSURANCE CORPN.OF INDIA
C.A. No.-004422-004422 - 2001ITAT SC
M/S DALMIA BISCUITS(P)LTD. vs C.I.T.PATIALA
ITR/134/1989ITAT Punjab & Haryana
M/S NATIONAL LEGGUARD WORKS vs COMMISSIONER OF INCOME TAX & ANR.
ITA/302/2005ITAT Punjab & Haryana
C.I.T. PATIALA vs M/S SOHANA WOOLLEN MILLS
ITR/36/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S.NARSHIBHAI MULJIBHAI & CO.
ITR/49/1996ITAT Gujarat
COMMNR. OF CENTRAL EXCISE & CUSTOMS vs M/S. KERALA STATE ELEC.DEV.CORPN.LTD
C.A. No.-006992-006995 - 2004ITAT SC
M/S. C.T. COTTON YARN LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE
C.A. No.-006451-006452 - 2000ITAT SC
MRF LTD., KOTTAYAM vs ASST.COMNR.(ASSESSMENT)SALES TAX
C.A. No.-001610-001610 - 2006ITAT SC
ASHOK BHAN MARKANDEY KATJU
THE COMMISSIONER OF INCOME TAX vs M/S.NORTON INDS.JDR.
ITR/154/1999ITAT Punjab & Haryana
C.I.T.PATIALA vs M/S PARDEEP KUMAR C/O/MAGH RAJ TAPA
ITR/19/1990ITAT Punjab & Haryana
ARUN FAMILY TRUST vs COMMISSIONER OF INCOME TAX
ITR/88/1996ITAT Gujarat
CIT JALANDHAR vs M/S KOHINOOR RUBBER MILLS JALA
ITR/88/1999ITAT Punjab & Haryana
C.I.T. PATIALA vs PB. FIN. CORP.
ITR/90/1987ITAT Punjab & Haryana
C.I.T LDH vs M/S OSWAL WOOLLEN MILLS LTD.
ITR/61/1988ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs IDEAL SHEET METAL STAMPINGS & PRESSING P.LTD.
ITR/89/1996ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GASKETS & RADIATORS DISTRIBUTORS
ITR/11/1999ITAT Gujarat