Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
C.I.T PATIALA vs SMT.MEENAKSHI GUPTA
ITR/128/1992ITAT Punjab & Haryana
C.I.T PATIALA vs M/S RAJENDRA TRADING CO. LDH.
ITR/15/1993ITAT Punjab & Haryana
C.I.T JALANDHAR vs M/S MODERN FARM SERVICES BATHINDA
ITR/27/1993ITAT Punjab & Haryana
C.I.T,JLDHR vs M/S KRISHNA & CO. BHTDA
ITR/63/1992ITAT Punjab & Haryana
COMMISSIONER OF CUSTOMS, BANGALORE vs M/S. SPICE TELECOM, BANGALORE
C.A. No.-001695-001695 - 2006ITAT SC
COMMNR. OF CENTRAL EXCISE & CUSTOMS, A.P vs SURESH JHUNJHUNWALA
C.A. No.-001372-001372 - 2006ITAT SC
M/S NARANJAN SINGH (TAKHAR) vs INCOME TAX OFFICER
ITA/154/2004ITAT Punjab & Haryana
CIT PATIALA vs VARDHMAN SPINNING AND GEN.MILL
ITR/43/1999ITAT Punjab & Haryana
CIT, PATIALA vs M/S.HOSHIARI LAL KEWAL KRISHAN
ITR/79/1989ITAT Punjab & Haryana
C.I.T. LDH. vs M/S MUNAK OILS LTD.
ITR/596/1995ITAT Punjab & Haryana
LATE SHRI MANGILAL AGARWAL vs C T O
ITA/9/2001ITAT Rajasthan
HIRA LAL vs THE COMMR. OF INCOME TAX PATIALA
ITR/58/1994ITAT Punjab & Haryana
COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.
ITA/667/2005ITAT Punjab & Haryana
M.R. SINGHAL vs ASSTT COMMISSIONER OF INCOME TAX
ITA/265/2004ITAT Punjab & Haryana
M/S MUNJAL SALES CORPORATION vs COMMISSIONER INCOME TAX APPEALS AND ORS
ITA/138/2004ITAT Punjab & Haryana
COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.
ITA/666/2005ITAT Punjab & Haryana
CIT, LUDHIANA vs M/S.RAM LUBHAYA & SONS
ITR/35/1989ITAT Punjab & Haryana
PCA.ABDUL KHADER vs DY. COMMR. OF WEALTH TAX,TVM.
ITR/150/1999ITAT Kerala
COMMISSIONER OF INCOME -TAX vs M/S MUNJAL SALES CORPN.
ITA/668/2005ITAT Punjab & Haryana
C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR
ITR/56/1990ITAT Punjab & Haryana
C.I.T.AMRITSAR vs M/S SURINDER SUGAR STORE AMRITSAR
ITR/29/1990ITAT Punjab & Haryana
M/S.KRISHNA TEXTILE vs COMMISSIONER OF INCOME-TAX
ITR/10/1997ITAT Gujarat
HONOURABLE MR. JUSTICE D.H.WAGHELA,HONOURABLE MR. JUSTICE R.S.GARG
THE COMMR. OF INCOME TAX, PANCHKULA vs M/S CHAUHAN PAPERS PVT LTD. YAMUNANAGAR
ITA/358/2006ITAT Punjab & Haryana
THE COMMISSIONER OF IT vs M/S OCM INDIA LTD
ITA/425/2005ITAT Punjab & Haryana
M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX
ITR/9/1997ITAT Gujarat
COMMISSIONER OF INCOME TAX vs GUJARAT STATE FOREST DEVELOPMENT CORPN LTD
ITR/295/1995ITAT Gujarat
C.I.T. HARYANA vs DR. P.S. MAINI
ITR/137/1989ITAT Punjab & Haryana
M/S.KRISHNA TEXTILES vs COMMISSIONER OF INCOME TAX
ITR/106/1996ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs KIRAN CORP.
ITR/74/1998ITAT Gujarat
SANJEEV KUMAR PANDHI vs COMMISSIONER OF IT-I
ITA/672/2005ITAT Punjab & Haryana