Recent Judgments

Latest ITAT tax tribunal orders across all benches.(341,001 total)

CIT vs M/S NAHAR SPINING MILLS LTD,LU

ITR/72/1998ITAT Punjab & Haryana
27/10/2006

C.I.T. vs M/S B.S.INTERNATIONAL

ITR/122/1995ITAT Punjab & Haryana
27/10/2006

CIT vs M/S KANSAL WOOLLEN AND HOSIERY MILLS

ITR/367/1995ITAT Punjab & Haryana
27/10/2006

M/S ALPHA TOYO LTD. FDABAD vs C.I.T RTK

ITR/109/1992ITAT Punjab & Haryana
27/10/2006

THE COMMISSIONER OF INCOME TAX vs M/S/ PUNJAB COMM LTD MOHALI

ITA/227/2003ITAT Punjab & Haryana
27/10/2006

COMMISSIONER OF INCOME TAX AMRITSAR vs SHIV SHAKTI RICE AND GENERAL MILLS BATALA

ITR/57/1994ITAT Punjab & Haryana
27/10/2006

C.I.T. AMRITSAR vs M/S HARPAL SINGH

ITR/145/1995ITAT Punjab & Haryana
27/10/2006

M/S PB. WOOL CHAMBER LTD. vs C.I.T. PATIALA

ITR/243/1995ITAT Punjab & Haryana
27/10/2006

C.I.T. JALANDHAR vs M/S RAM CHAND SOHAN LAL

ITR/50/1994ITAT Punjab & Haryana
26/10/2006

C.I.T PATIALA vs SMT.POONAM RANI, LDH

ITR/30/1993ITAT Punjab & Haryana
26/10/2006

M/S THE AWAGAMAN CARGO CARRIERS PVT. LTD vs COMMR. OF INCOME TAX-II,CHD. AND ANR.

ITA/349/2006ITAT Punjab & Haryana
26/10/2006

C.I.T LDH. vs M/S MARKANDA VANSAPATI MILLS LTD.

ITR/48/1993ITAT Punjab & Haryana
26/10/2006

C.I.T. vs M/S. JAGAN NATH DIN DAYAL

ITR/38/1995ITAT Punjab & Haryana
26/10/2006

C.IT vs M/Z ZAMINDARA AGENCIES

ITR/423/1995ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF WEALTH TAX LUDHIANA vs SUDERSHAN LAL LUDHIANA

ITR/69/1989ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF WEALTH TAX (CENTRAL) LUDHIANA vs KIRPAL SINGH LUDHIANA

WTR/3237/1988ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF WEALTH TAX LUDHIANA vs RAJ BALA

WTR/3946/1988ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA FINANCIAL CORPORATION LTD CHANDIGARH

ITR/5355/1990ITAT Punjab & Haryana
24/10/2006

THE COMMISSIONER OF INCOME TAX AMRITSAR vs M/S PARTAP STEEL ROLLING MILLS AMRITSAR

ITR/389/1995ITAT Punjab & Haryana
24/10/2006

CI.T RTK vs M/S SANT RAM

ITR/181/1989ITAT Punjab & Haryana
24/10/2006

C.IT PATIALA vs HMM LTD N.DELHI

ITR/118/1990ITAT Punjab & Haryana
24/10/2006

C.I.T HRY. vs SP GUPTA

ITR/167/1989ITAT Punjab & Haryana
24/10/2006

C.I.T PATIALA vs M/S S.S WOOLLEN MILLS

ITR/68/1989ITAT Punjab & Haryana
24/10/2006

COMMISSIONER OF INCOME TAX ROHTAK vs HARYANA FINANCIAL CORPORATION LTD CHANDIGARH

ITR/2426/1993ITAT Punjab & Haryana
24/10/2006

C.I.T TRK vs M/S BHARAT TUBEWELL STORE

ITR/69/1990ITAT Punjab & Haryana
24/10/2006

C.I.T HRY. vs DR. SP. GUPTA

ITR/161/1989ITAT Punjab & Haryana
24/10/2006

M/S HRY. PAPER CONVERTING vs C.I.T RTK

ITR/58/1990ITAT Punjab & Haryana
24/10/2006

THE SHIV RICE AND GENERAL MILLS vs COMMISSIONER OF INCOME TAX

ITA/400/2006ITAT Punjab & Haryana
24/10/2006

JAI KUMAR JAIN vs ASSTT COMMISSIONER OF INCOME TAX

ITA/266/2004ITAT Punjab & Haryana
23/10/2006

CIT JALANDHAR vs M/S JALANDHAR SALES CORP.JALDN

ITR/62/1999ITAT Punjab & Haryana
23/10/2006