Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs BIPINCHANDRA MAGANLAL AND CO. LTD., BOMBAY
CIVIL APPEAL No. 761/1957ITAT SC
3 Judges
SETABGUNJ SUGAR MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA.
CIVIL APPEAL No. 143/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD vs DEWAN BAHADUR RAMGOPAL MILLS LTD.
CIVIL APPEAL No. 5/1959ITAT SC
5 Judges
CALCUTTA DISCOUNT COMPANY LIMITED vs INCOME-TAX OFFICER, COMPANIES DISTRICT, I AND ANOTHER.
CIVIL APPEAL No. 197/1954ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II vs THE NATIONAL SYNDICATE, BOMBAY.
CIVIL APPEAL No. 280/1959ITAT SC
3 Judges
COMMISSIONER OF SALES TAX, UTTAR PRADESH vs THE MODI SUGAR MILLS LTD.
CIVIL APPEAL No. 443/1957ITAT SC
5 Judges
TOBACCO MANUFACTURERS (INDIA) LTD. vs THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA.
CIVIL APPEAL No. 202/1958ITAT SC
5 Judges
MAHARAJADHIRAJA SIR KAMESHWAR SINGH vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 357/1958ITAT SC
2 Judges
PANNALAL NANDLAL BHANDARI vs THE COMMISSIONEE OF INCOME-TAX, BOMBAY CITY, BOMBAY.
CIVIL APPEAL No. 408/1957ITAT SC
3 Judges
NATHMAL TOLARAM vs SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER.
CIVIL APPEAL No. 196/1958ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPAL, NAGPUR vs BHOPAL TEXTILES LTD., BHOPAL.
CIVIL APPEAL No. 755/1957ITAT SC
3 Judges
L. HAZARI MAL KUTHIALA vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, AMBALA CANTT.
CIVIL APPEAL No. 135/1958ITAT SC
5 Judges
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO. OF INDIA LTD., AND ANOTHER vs THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONNECTED APPEAL)
CIVIL APPEAL No. 751/1957ITAT SC
5 Judges
HOMI JEHANGIR GHEESTA vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 24/1958ITAT SC
3 Judges
E. M. MUTHAPPA CHETTIAR vs THE INCOME-TAX OFFICER SPECIAL CIRCLE, COIMBATORE
CIVIL APPEAL No. 107/1956ITAT SC
5 Judges
SARDAR BALDEV SINGH vs COMMISSIONER OF INCOME-TAX, DELHI & AJMER
CIVIL APPEAL No. 317/1955ITAT SC
5 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, BHOPAL
CIVIL APPEAL No. 407/1956ITAT SC
5 Judges
R. S. A. C. KASI IYER vs THE COMMISSIONER OF INCOME TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 304/1956ITAT SC
5 Judges
M/S. ZORASTER AND CO. vs THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT (NOW) MADHYA PRADESH
CIVIL APPEAL No. 30/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs S. K. F. BALL BEARING CO., LTD.
CIVIL APPEAL No. 9/1958ITAT SC
3 Judges
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. vs COMMISSIONER OF INCOME-TAX, SHIMLA
CIVIL APPEAL No. 238/1955ITAT SC
3 Judges
THE COMMISSLBNER OF INCOME-TAX, PUNJAB vs SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR.
CIVIL APPEAL No. 236/1955ITAT SC
3 Judges
M/S. GUDUTHUR BROS. vs THE INCOME TAX OFFICER , SPECIAL CIRCLE, BANGALORE
CIVIL APPEAL No. 261/1958ITAT SC
3 Judges
THE COMMISSIONER 0]' INCOME TAX, BOMBAY CITY I, BOMBAY vs M/S. NARSEE NAGSEE AND CO., BOMBAY.
CIVIL APPEAL No. 319/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, BOMBAY vs THE ELPHINSTONE SPINNING AND WEAVING MILLS LTD.
CIVIL APPEAL No. 427/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE KHATAU MAKANJI SPINNING AND WEAVING CO. LTD., BOMBAY.
CIVIL APPEAL No. 303/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE JALGAON ELECTRICITY SUPPLY CO., LTD.
CIVIL APPEAL No. 477/1957ITAT SC
3 Judges
THE COTTON AGENTS LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 100/1959ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD· vs KARAMCHAND PREMCHAND LTD., AHMEDABAD
CIVIL APPEAL No. 307/1958ITAT SC
3 Judges
PINGLE INDUSTRIES LTD., SECUNDERABAD vs COMMISSIONER OF INCOME TAX, HYDERABAD
CIVIL APPEAL No. 190/1955ITAT SC
3 Judges