Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
K. A. RAMACHAR AND ANOTHER vs COMMLSSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 142/1960ITAT SC
3 Judges
THE FIRST NATIONAL CITY BANK vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY.
CIVIL APPEAL No. 315/1958ITAT SC
3 Judges
TULSIDAS KILACHAND vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I.
CIVIL APPEAL No. 134/1959ITAT SC
3 Judges
RAJA BAHADUR VISHESHWARA SINGH AND OTHEHS. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 137/1958ITAT SC
3 Judges
THE COMMISSIONER OF AGRICULTURAL INCOME-TAX vs THE CALVARY MOUNT ESTATES (PRIVATE)
CIVIL APPEAL No. 145/1960ITAT SC
3 Judges
THE TRAVANCORE RUBBER AND TEA CO., LTD. vs THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA
CIVIL APPEAL No. 290/1959ITAT SC
3 Judges
R. G. S. NAIDU AND CO. vs COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 181/1960ITAT SC
3 Judges
THE INCOME-TAX OFFICER, ALWAYE vs THE ASOK TEXTILES LTD., ALWAYE
CIVIL APPEAL No. 311/1959ITAT SC
3 Judges
SETH JAMNADAS DAGA AND OTHERS vs COMMISSIONER OF TNCOME-TAX, SOUTH BOMBAY
CIVIL APPEAL No. 516/1959ITAT SC
3 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, MADRAS vs N. M. RAYALOO IYER & SONS.
CIVIL APPEAL No. 494/1958ITAT SC
3 Judges
PROVAT KUMAR MITTER vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 366/1959ITAT SC
3 Judges
SHREE CHANGDEO SUGAR MILLS, LTD. vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 380/1957ITAT SC
3 Judges
RAGHUVANSHI MILLS, LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 30/1957ITAT SC
3 Judges
HOSHIARPUR ELECTRIC SUPPLY CO. vs COMMISSIONER OF INCOME TAX, SIMLA
CIVIL APPEAL No. 328/1960ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. ABDULLABHAI ABDULKADAR
CIVIL APPEAL No. 312/1959ITAT SC
3 Judges
M/S. RAMNARAIN SONS (PR.) LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 698/1957ITAT SC
3 Judges
ESTHURI ASW ATHIAH vs THE INCOME-TAX OFFICER, MYSORE STATE
CIVIL APPEAL No. 200/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. DWARKADAS KHETAN & CO.
CIVIL APPEAL No. 328/1959ITAT SC
3 Judges
M/S. S. C. CAMBATTA & CO. PRIVATE LTD., vs THE COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 776/1957ITAT SC
3 Judges
DELHI STOCK EXCHANGE ASSOCIATION LTD. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 187/1960ITAT SC
3 Judges
MAHARAJA CHINTAMANI SARAN NATH SAR DEO vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 424/1957ITAT SC
3 Judges
C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM vs THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER
CIVIL APPEAL No. 517/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR
CIVIL APPEAL No. 650/1957ITAT SC
3 Judges
MAHESH ANANTRAI PATTANI AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH,AHMEDABAD
CIVIL APPEAL No. 232/1960ITAT SC
3 Judges
THE COMMISSIONER OE' INCOME-TAX, WEST BENGAL vs ROYAL CALCUTTA TURF CLUB
CIVIL APPEAL No. 419/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHRI SITALDAS TIRATHDAS
CIVIL APPEAL No. 528/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I vs M/S. JAGANNATH KISSONLAL, BOMBAY
CIVIL APPEAL No. 358/1958ITAT SC
3 Judges
M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
CIVIL APPEAL No. 110/1957ITAT SC
3 Judges
SRISH CHANDRA SEN (DECEASED) AND OTHERS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 405/1957ITAT SC
3 Judges
KANTILAL MANILAL AND ORS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 364/1957ITAT SC
3 Judges
