Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,118 total)

DHARAMVIR DHIR. vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA

CIVIL APPEAL No. 448/1959ITAT SC

3 Judges

5/12/1961

THE COMMISSIONER OF INCOME-TAX, MADRAS vs K.T.M.T.M ABDUL KAYOOM

REVIEW PETITION (CIVIL) No. 16/1960ITAT SC

3 Judges

23/11/1961

THE ADDITIONAL INCOME-TAX OFFICER, SALEM vs E.ALFRED

CIVIL APPEAL No. 282/1960ITAT SC

3 Judges

20/10/1961

THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE vs H.N.S. IYENGAR

CIVIL APPEAL No. 60/1961ITAT SC

3 Judges

5/10/1961

KARANPURA DEVELOPMENT CO., LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 376/1960ITAT SC

3 Judges

31/8/1961

THE DOOARS TEA CO., LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 381/1960ITAT SC

3 Judges

18/8/1961

COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs PUTHIYA PONMANICHINTAKAM WAKF MANAGER P. P. AYESHA BI BI

CIVIL APPEAL No. 397/1960ITAT SC

3 Judges

14/8/1961

CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER vs THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS

CIVIL APPEAL No. 80/1960ITAT SC

5 Judges

11/8/1961

THE COMMISSIONER OF INCOME-TAX, MADRAS vs S. A. S. MARIMUTHU NADAR

CIVIL APPEAL No. 427/1960ITAT SC

3 Judges

10/8/1961

BALAJI vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE

WRIT PETITION (CIVIL) No. 240/1960ITAT SC

5 Judges

4/8/1961

COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHAKUNTALA AND TWO OTHERS ETC.

CIVIL APPEAL No. 125/1960ITAT SC

3 Judges

18/7/1961

RAJAH S. vs JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD

CIVIL APPEAL No. 1661/1959ITAT SC

3 Judges

17/7/1961

SHRI KANHAIYALAL LOHIA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL

CIVIL APPEAL No. 347/1960ITAT SC

3 Judges

17/7/1961

THE COMMISSIONER OF INCOME-TAX NEW DELHI vs M/S. CHUNI LAL MOONGA RAM

CIVIL APPEAL No. 39/1960ITAT SC

3 Judges

5/5/1961

RANJIT SINGH vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS

WRIT PETITION (CIVIL) No. 85/1959ITAT SC

5 Judges

14/4/1961

M/S. RAJPUTANA TEXTILES (AGENCIES) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY

CIVIL APPEAL No. 282/1955ITAT SC

5 Judges

12/4/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE SCINDIA STEAM NAVIGATION CO. LTD.

CIVIL APPEAL No. 501/1957ITAT SC

5 Judges

6/4/1961

ABDULLABHAI M. BHAGAT, ETC. vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, MADRAS

WRIT PETITION (CIVIL) No. 140/1959ITAT SC

5 Judges

22/3/1961

SENAIRAM DOONGARMALL vs COMMISSIONER OF INCOME-TAX, ASSAM

CIVIL APPEAL No. 535/1958ITAT SC

3 Judges

13/3/1961

N. T. PATEL AND COMPANY vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 424/1960ITAT SC

3 Judges

13/3/1961

THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL

CIVIL APPEAL No. 270/1960ITAT SC

2 Judges

10/3/1961

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SETH KHUSHAL CHAND DAGA

CIVIL APPEAL No. 148/1960ITAT SC

3 Judges

7/3/1961

THE COMMISSIONER OF INCOME-TAX, POONA vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP

CIVIL APPEAL No. 41/1960ITAT SC

3 Judges

6/3/1961

A. vs VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY versus RAMCHAND SOBHRAJ WADHWANI AND ANOTHER

CIVIL APPEAL No. 388/1956ITAT SC

5 Judges

4/3/1961

DONALD MIRANDA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II

CIVIL APPEAL No. 173/1960ITAT SC

3 Judges

1/3/1961

COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. BHIKAJI DADABHAI & CO.

CIVIL APPEAL No. 434/1960ITAT SC

3 Judges

22/2/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. FILMISTAN LTD.

CIVIL APPEAL No. 451/1960ITAT SC

3 Judges

21/2/1961

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMDAS HARGOVINDAS.

CIVIL APPEAL No. 240/1955ITAT SC

3 Judges

3/2/1961

MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHD. OOMER SAHIB vs THE COMMISSIONER OF INCOME-TAX, MADRAS.

CIVIL APPEAL No. 303/1960ITAT SC

3 Judges

18/1/1961

NATIONAL CEMENT MINES INDUSTRIES, LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA

CIVIL APPEAL No. 84/1958ITAT SC

3 Judges

17/1/1961