Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
M/S. PIYARE LAL ADISHWAR LAL vs THE COMMISSIONER OF INCOME-TAX, DELHI.
CIVIL APPEAL No. 123/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs NANDLAL GANDALAL.
CIVIL APPEAL No. 788/1957ITAT SC
3 Judges
SHOORJI VALLABHDAS & CO., BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 305/1955ITAT SC
3 Judges
QAMAR SHAFFI TYABJI vs THE COI\LI\JLSSLONER, EXCESS PROFITS TAX, HYDERABAD
CIVIL APPEAL No. 324/1957ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. INDIRA BALKRISHNA
CIVIL APPEAL No. 249/1958ITAT SC
3 Judges
MRS. KUSUMBEN D. MAHADEVIA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 507/1957ITAT SC
3 Judges
CHARANDAS HARIDAS AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH, SAURASHTRA AND AHMEDABAD & ANOTHER
CIVIL APPEAL No. 108/1957ITAT SC
3 Judges
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 335/1956ITAT SC
3 Judges
THE BIHAR STATE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 228/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
CIVIL APPEAL No. 145/1958ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs CHANDULAL KESHAVLAL & CO., PETLAD
CIVIL APPEAL No. 167/1958ITAT SC
3 Judges
S. N. NAMASIVAYAM CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 218/1955ITAT SC
2 Judges
M/S. BHOR INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY· CITY I.
CIVIL APPEAL No. 158/1960ITAT SC
3 Judges
MESSRS. GODREJ & COMPANY, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 183/1956ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs MESSRS. P. M. RATHOD & CO.
CIVIL APPEAL No. 373/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs KALU BABU LAL CHAND
CIVIL APPEAL No. 431/1957ITAT SC
3 Judges
MESSRS. LALCHAND BHAGAT AMBICAL RAM vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 679/1957ITAT SC
3 Judges
THE NEW JEHANGIR VAKIL MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA.
CIVIL APPEAL No. 50/1957ITAT SC
3 Judges
MESSRS. CALCUTTA COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 213/1955ITAT SC
3 Judges
SHRI JAGDISH MILLS LTD. vs THE COMMISSIONEB OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 681/1957ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs RANCHHODDAS KARSONDAS, BOMBAY
CIVIL APPEAL No. 281/1955ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs M/S. PATNEY & CO.
CIVIL APPEAL No. 326/1957ITAT SC
3 Judges
INDIAN MOLASSES CO. (PRIVATE) LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 395/1957ITAT SC
3 Judges
THE TRUSTEES OF THE CHARLTY FUND, ESPLANADE ROAD, FORT, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 396/1957ITAT SC
3 Judges
SAROJ KUMAR MAZUMDAR vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA.
CIVIL APPEAL No. 347/1955ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION)
CIVIL APPEAL No. 4/1956ITAT SC
3 Judges
MESSRS. R. C. MITTER & SONS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 85/1957ITAT SC
3 Judges
M/S. MAHARANA MILLS (PRIVATE) LTD. vs THE INCOME-TAX OFFICER, PORBANDAR
CIVIL APPEAL No. 39/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.
CIVIL APPEAL No. 204/1958ITAT SC
3 Judges
MESSRS. HOWRAH TRADING CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 65/1956ITAT SC
3 Judges
