Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,118 total)

COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR & HIMACHAL PRADESH, PATIALA vs M/S. ALPS THEATRE, PATIALA

CIVIL APPEAL No. 26/1966ITAT SC

3 Judges

15/3/1967

COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA vs MANAGER, COURT OF WARDS ESTATE, BETTIAH

CIVIL APPEAL No. 1172/1965ITAT SC

3 Judges

24/2/1967

M.M.PARIKH INCOME TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, AHMEDABAD vs NAVANAGAR TRANSPORT & INDUSTRIES LTD. & ANR

CIVIL APPEAL No. 1082/1965ITAT SC

3 Judges

1/11/1966

THE COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. KASTURBAI WALCHAND TRUST, BOMBAY

CIVIL APPEAL No. 180/1966ITAT SC

3 Judges

31/10/1966

MISS DHUN DADABHOY KAPADIA vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 757/1965ITAT SC

3 Judges

31/10/1966

PAREKH WADILAL JIVANBHAI vs COMMISSIONER OF INCOME TAX, M. P. NAGPUR AND BHANDARA, NAGPUR

CIVIL APPEAL No. 1058/1965ITAT SC

3 Judges

28/10/1966

RM. AR. AR. RM. AR. RAMANATHAN CHETIIAR vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 728/1965ITAT SC

3 Judges

27/10/1966

KANTAMANI VENKATA NARAYANA & SONS vs FIRST ADDITIONAL INCOME-TAX OFFICER, RAJAHMUNDRY

CIVIL APPEAL No. 154/1966ITAT SC

3 Judges

27/10/1966

RAM KUMAR AGARWALLA AND BROTHERS vs COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA

CIVIL APPEAL No. 176/1966ITAT SC

3 Judges

26/10/1966

COMMISSIONER OF INCOME-TAX, MADRAS vs PRITHVI INSURANCE CO. LTD.

CIVIL APPEAL No. 729/1965ITAT SC

2 Judges

26/10/1966

THE COMMISSIONER OF INCOME-TAX, MADRAS vs SRI MEENAKSHI MILLS LTD. & ORS.

CIVIL APPEAL No. 1084/1965ITAT SC

3 Judges

25/10/1966

CHANDULAL HARJIVANDAS, JAMNAGAR vs COMMISSIONER OF INCOME-TAX, GUJARAT.

CIVIL APPEAL No. 684/1965ITAT SC

2 Judges

14/10/1966

O. RM. M. SP. SV. FIRM vs THE COMMISSIONER OF INCOME-TAX-MADRAS

CIVIL APPEAL No. 751/1965ITAT SC

3 Judges

14/10/1966

JOINT FAMILY OF UDAYAN CHINUBHAI ETC. vs COMMISSIONER OF INCOME-TAX, GUJARAT

CIVIL APPEAL No. 946/1965ITAT SC

3 Judges

14/10/1966

COMMISSIONER OF INCOME-TAX, MYSORE vs THE CANARA BANK LTD.

CIVIL APPEAL No. 675/1965ITAT SC

3 Judges

13/10/1966

COMMISSIONER OF LNCOME-TAX, GUJARAT vs KANTILAL NATHUCHAND SAMI

CIVIL APPEAL No. 676/1965ITAT SC

3 Judges

11/10/1966

COMMISSIONER OF INCOME-TAX, WEST BENGAL vs EAST COAST COMMERCIAL CO. LTD.

CIVIL APPEAL No. 672/1965ITAT SC

3 Judges

11/10/1966

COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 vs GODAVARI SUGAR MILLS LTD.

CIVIL APPEAL No. 28/1966ITAT SC

3 Judges

10/10/1966

COMMISSIONER OF INCOME-TAX, GUJARAT vs GIRDHARDAS & COMPANY PRIVATE LTD.

CIVIL APPEAL No. 690/1965ITAT SC

3 Judges

7/10/1966

COMMISSIONER 01'' INCOME-TAX, WEST BENGAL, CALCUITA vs JUGGILAL KAMALAPAT

CIVIL APPEAL No. 127/1966ITAT SC

3 Judges

7/10/1966

STANDARD MILLS CO. LTD. vs COMMISSIONER OF WEALTH-TAX, BOMBAY CITY

CIVIL APPEAL No. 1129/1965ITAT SC

3 Judges

6/10/1966

COMMISSIONER OF WEALTH TAX, MADRAS vs RAMARAJU SURGICAL COTTON MILLS, LTD.

CIVIL APPEAL No. 674/1965ITAT SC

3 Judges

5/10/1966

S. SRINIVASAN vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 556/1965ITAT SC

3 Judges

4/10/1966

COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIDHU BHUSHAN SARKAR (DEAD) THROUGH HIS LEGAL REPRESENTATIVE MIHIR KUMAR SARKAR

CIVIL APPEAL No. 401/1965ITAT SC

3 Judges

3/10/1966

S. NARAYANAPPA & ORS. vs COMMISSIONER OF INCOME-TAX, BANGALORE

CIVIL APPEAL No. 562/1965ITAT SC

3 Judges

27/9/1966

MESSRS. ASSOCIATED CLOTHIERS LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 969/1965ITAT SC

3 Judges

23/9/1966

HUKUMCHAND MILLS LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS.

CIVIL APPEAL No. 411/1965ITAT SC

3 Judges

22/9/1966

JUGAL KISHORE BALDEO SAHAI vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW

CIVIL APPEAL No. 594/1965ITAT SC

2 Judges

20/9/1966

TRAVANCORE SUGARS AND CHEMICALS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA

CIVIL APPEAL No. 324/1965ITAT SC

3 Judges

20/9/1966

SHREE MEENAKSHI MILLS LTD., MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 557/1965ITAT SC

2 Judges

19/9/1966