Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
THE VITH INCOME-TAX OFFICER, CITY CIRCLE 11-A, BANGALORE vs K.Y. PILLAIAH & SONS
CIVIL APPEAL No. 2177/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs A. RAMAN & COMPANY
CIVIL APPEAL No. 768/1966ITAT SC
3 Judges
M/S. KILLICK NIXON & COMPANY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1919/1966ITAT SC
3 Judges
PUSHALAL MANSINGHKA (P) LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN & M.P.
CIVIL APPEAL No. 557/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MAHALAKSHMI TEXTILE MILLS LTD.
CIVIL APPEAL No. 784/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs JAYANTILAL AMRATLAL, AHMEDABAD
CIVIL APPEAL No. 474/1966ITAT SC
3 Judges
G. EKAMBARAPPA & ORS. vs EXCESS PROFITS TAX OFFICER, BELLARY
CIVIL APPEAL No. 185/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, HYDERABAD vs M/S. MOTOR AND GENERAL STORES (P.) LTD.
CIVIL APPEAL No. 819/1966ITAT SC
3 Judges
KALAWATI DEVI HARLALKA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL & ORS.
CIVIL APPEAL No. 1421/1966ITAT SC
3 Judges
INCOME-TAX OFFICER, AGRA vs RADHA KRISHAN
CIVIL APPEAL No. 1413/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY vs NATIONAL STORAGE PVT. LTD., BOMBAY
CIVIL APPEAL No. 1048/1966ITAT SC
3 Judges
SUNDARAM & COMPANY (P,) LTD. MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2453/1966ITAT SC
2 Judges
DIRECTOR OF SUPPLIES & DISPOSALS, CAI,CUTTA vs MEMBER, BOARD OF REVENUE, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 616/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs GEMINI CASHEW SALES CORPORATION, QUILON
CIVIL APPEAL No. 702/1966ITAT SC
3 Judges
ESTHURI ASWANTHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 631/1966ITAT SC
3 Judges
DEPUTY COMMERCIAL TAX OFFICER & ANR. vs SHA SUKHRAJ PEERAJEE
CIVIL APPEAL No. 696/1966ITAT SC
3 Judges
T. N. K. GOVINDARAJULU CHETTY vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1425/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs RAI BAHADUR HARDUTROY MOTILAL CHAMARIA
CIVIL APPEAL No. 535/1966ITAT SC
3 Judges
RAJA MOHAN RAJA BAHADUR vs THE COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1395/1966ITAT SC
3 Judges
TRAVANCORE-COCHIN CHEMICALS (P.) LTD. vs COMMISSIONER OF WEALTH-TAX, KERALA
CIVIL APPEAL No. 405/1966ITAT SC
3 Judges
INCOME-TAX OFFICER, MADRAS vs BUDHA PICTURES, MADRAS
CIVIL APPEAL No. 401/1966ITAT SC
3 Judges
THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD., MADRAS & ANR. vs THE COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1399/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE vs THE BANGALORE TRANSPORT COMPANY LTD., BANGALORE
CIVIL APPEAL No. 435/1966ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs K. ADINARAYANA MURTY
CIVIL APPEAL No. 632/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. vs ANIL KUMAR ROY CHOWDHURY & ANR.
CIVIL APPEAL No. 205/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs DAULAT RAM KHANNA
CIVIL APPEAL No. 580/1966ITAT SC
3 Judges
UNION CO-OPERATIVE INSURANCE SOCIETY LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1052/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. vs AMALGAMATED DEVELOPMENT, LTD.
CIVIL APPEAL No. 169/1966ITAT SC
3 Judges
B.D.BHARUCHA,BOMBAY vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY
CIVIL APPEAL No. 1230/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY
CIVIL APPEAL No. 279/1966ITAT SC
3 Judges
