Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
MITSUI STEAMSHIP CO. LTD. vs C.I.T. WEST BENGAL, II CALCUTTA
CIVIL APPEAL No. 1072/1970ITAT SC
2 Judges
HAR SHANKAR & ORS. ETC. ETC. vs THE DY. EXCISE & TAXATION COMMR. & ORS.
CIVIL APPEAL No. 365/1969ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX MADRAS vs SOUTHERN ROADWAYS (P) LTD.
CIVIL APPEAL No. 211/1970ITAT SC
2 Judges
NONSUCH ESTATE LTD. vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1554/1970ITAT SC
2 Judges
C. KRISHNA PRASAD vs C.I.T. BANGALORE
CIVIL APPEAL No. 1553/1970ITAT SC
2 Judges
MAHADEVA UPENDRA SINAI ETC. ETC. vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 112/1971ITAT SC
5 Judges
SINCLAIRE MURRAY & CO. (P) LTD. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1357/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-III, CALCUTTA vs M/S. INDIAN SUGAR MILLS ASSOCIATION
CIVIL APPEAL No. 1225/1970ITAT SC
2 Judges
K. L. VARADARAJAN vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1275/1970ITAT SC
2 Judges
CHALLAPALLI SUGAR LTD. vs THE COMMISSIONER OF INCOME TAX, A.P. HYDERABAD
CIVIL APPEAL No. 1353/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, HYDERABAD vs NAWAB MIR BARKAT ALI KHAN BAHADUR
CIVIL APPEAL No. 1184/1970ITAT SC
3 Judges
INCOME TAX OFFICER, INCOME TAX-CUM-WEALTH TAX CIRCLE II, HYDERABAD vs NAWAB MIR BARKAT ALI KHAN BAHADUR
CIVIL APPEAL No. 1179/1970ITAT SC
2 Judges
DIRECTOR OF INSPECTION OF INCOME TAX (INVESTIGATION) NEW DELHI AND ANOTHER vs POORAN MAL & SONS & ANOTHER
CIVIL APPEAL No. 1118/1974ITAT SC
2 Judges
INSTALMENT SUPPLY PVT. LTD. vs SALES TAX OFFICER
W.P.(C) No.-000129-000131 - 1969ITAT SC
RAY, A.N. (CJ) MATHEW, K.K. ALAGIRISWAMI, A. GOSWAMI, P.K. SARKARIA, R.S.
MURTHY MATCH WORKS, ETC. ETC. vs THE ASSTT. COLLECTOR OF CENTRAL EXCISE, ETC.
CIVIL APPEAL No. 1752/1970ITAT SC
2 Judges
POORAN MAL ETC vs DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYUR BHAVAN, NEW DELHI & OTHERS.
WRIT PETITION (CIVIL) No. 446/1971ITAT SC
5 Judges
THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITRA DASSI vs C.L.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2358/1968ITAT SC
5 Judges
C.I.T. BOMBAY vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.
CIVIL APPEAL No. 2263/1969ITAT SC
2 Judges
RAGHUNATH PRASAD PODDAR ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1032/1970ITAT SC
2 Judges
COMMISSIONER OF SALES-TAX, MADHYA PRADESH vs M/S. H.M. ESUFALI, H. M. ABDULALI, SIYAGANJ, INDORE
CIVIL APPEAL No. 1068/1970ITAT SC
2 Judges
LAKSHMI KANT JHA vs COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA
CIVIL APPEAL No. 296/1970ITAT SC
2 Judges
SRI RAMAMOHAN MOTOR SERVICE vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 471/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs CALCUTTA DISCOUNT CO., LTD.
CIVIL APPEAL No. 495/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA vs M/S BIRLA GWALIOR (PVT.) LTD.
CIVIL APPEAL No. 242/1970ITAT SC
2 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.
CIVIL APPEAL No. 1889/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA
CIVIL APPEAL No. 79/1970ITAT SC
2 Judges
COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.
CIVIL APPEAL No. 2593/1972ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. MADURAI MILLS CO. LIMITED
CIVIL APPEAL No. 1394/1970ITAT SC
3 Judges
C. I. T. ANDHRA PRADESH vs M/S. VADDE PALLAIAH & CO.
CIVIL APPEAL No. 1682/1970ITAT SC
3 Judges
SHEW KISSEN BHATTAR vs THE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1500/1970ITAT SC
3 Judges
