Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
C.I.T CENTRAL, CALCUTTA vs NATIONAL TAJ TRADERS
CIVIL APPEAL No. 171/1973ITAT SC
2 Judges
ICE & GENERAL MILLS vs INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT
CIVIL APPEAL No. 2015/1972ITAT SC
2 Judges
ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD vs SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT
TAX REFERENCE CASE No. 10/1975ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM vs V.DAMODARAN,TRIVANDRUM
CIVIL APPEAL No. 2099/1972ITAT SC
2 Judges
JUTE INVESTMENT CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2259/1972ITAT SC
2 Judges
RELIANCE JUTE & INDUSTRIES LTD. vs C.I.T., WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2366/1972ITAT SC
2 Judges
NIRMAL TRADING COMPANY vs COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA)
CIVIL APPEAL No. 2310/1972ITAT SC
2 Judges
COMMISSIONER-OF INCOME-TAX, ANDHRA PRADESH vs T. N. ARAVINDA REDDY
SPECIAL LEAVE PETITION (CIVIL) No. 1557/1979ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs ALAGAPPA TEXTILE (COCHIN) LTD.
CIVIL APPEAL No. 2001/1978ITAT SC
2 Judges
MALABAR FISHERIES CO., CALICUT vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 196/1973ITAT SC
3 Judges
UKHARA ESTATE ZAMINDARIES (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 13/1973ITAT SC
3 Judges
C. I. T., WEST BENGAL III, CALCUTTA vs CAREW & CO. LTD.
CIVIL APPEAL No. 2097/1978ITAT SC
2 Judges
COMMISSIONER OF SALES TAX, LUCKNOW vs D. S. BIST &. ORS.
CIVIL APPEAL No. 2361/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KERALA vs AMBAT ECHUKUTTY MENON
CIVIL APPEAL No. 2242/1972ITAT SC
2 Judges
INDIAN AND EASTERN NEWSPAPER SOCIETY, NEW DELHI vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 1/1973ITAT SC
3 Judges
RAJINDER NATH ETC. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 1864/1972ITAT SC
2 Judges
BRIJ MOHAN vs COMMISSIONER OF INCOME TAX, NEW DELHI
TAX REFERENCE CASE No. 15/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs B. N. BHATTACHARJEE & ANR.
CIVIL APPEAL No. 454/1979ITAT SC
2 Judges
H. D. DEVASIA & CO., KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 2716/1972ITAT SC
3 Judges
CLOTH TRADERS (P) LTD., ETC vs ADDL. COMMR. OF INCOME TAX, GUJARAT-I, ETC.
CIVIL APPEAL No. 117/1975ITAT SC
3 Judges
SASSOON J. DAVLD & CO. (P) LTD., BOMBAY vs C.L.T., BOMBAY
CIVIL APPEAL No. 2501/1972ITAT SC
2 Judges
HARDIP SINGH & ANR. vs THE INCOME TAX OFFICER, AMRITSAR & ORS.
CIVIL APPEAL No. 2390/1972ITAT SC
3 Judges
MADHAV PRASAD JATIA vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 1831/1972ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, MYSORE vs HER HIGHNESS VIJAYABA, DOWGER MAHARANI SAHEB OF BHAVNAGAR PALACE, BHAVNAGAR & ORS.
CIVIL APPEAL No. 2170/1972ITAT SC
2 Judges
INCOME TAX OFFICER & ORS. vs M/S. MADNANI ENGINEERING WORKS LTD., CALCUTTA
CIVIL APPEAL No. 829/1975ITAT SC
2 Judges
GESTETNER DUPLICATORS (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 565/1978ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs M/S. GROZ BACKERT SABOO LTD.
CIVIL APPEAL No. 1482/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI, NEW DELHI vs BIJLI COTTON MILLS (P) LTD., HATHRAS DISTT., ALIGARH
CIVIL APPEAL No. 1328/1973ITAT SC
2 Judges
D.S. BIST & SONS, NAINITAL vs COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEW DELHI
CIVIL APPEAL No. 1727/1972ITAT SC
3 Judges
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH AND NEW DELHI-III
CIVIL APPEAL No. 1701/1974ITAT SC
2 Judges
