Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,469 total)

VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD

CIVIL APPEAL No. 860/1973ITAT SC

3 Judges

25/9/1981

ASSOCIATED CEMENT CO. LTD. vs COMMERCIAL TAX OFFICER, KOTA & ORS.

CIVIL APPEAL No. 852/1980ITAT SC

3 Judges

2/9/1981

THE ASSOTD. CEMENT COMPANIES LTD. vs THE COMMERCIAL TAX OFFICER

C.A. No.-000852-000852 - 1980ITAT SC
2/9/1981

KAPURCHAND SHRIMAL vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH,HYDERABAD

CIVIL APPEAL No. 1286/1973ITAT SC

2 Judges

28/8/1981

SHIELA KAUSHISH vs COMMISSIONER OF INCOME-TAX, DELHI

CIVIL APPEAL No. 2110/1978ITAT SC

2 Judges

18/8/1981

SANTOSHI TEL UTPADAK KENDRA vs DEPUTY COMMISSIONER OF SALES TAX

CIVIL APPEAL No. 1968/1978ITAT SC

2 Judges

24/7/1981

BEHARILAL RAMCHARAN vs INCOME-TAX OFFICER, SPECIAL CIRCLE B WARD, KANPUR AND ANR.

CIVIL APPEAL No. 2367/1976ITAT SC

3 Judges

21/7/1981

JAMNAPRASAD KANHAIYALAL vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL

TAX REFERENCE CASE No. 19/1975ITAT SC

3 Judges

8/5/1981

GANGA SARAN SONS PVT. LTD. CALCUTTA vs INCOME TAX OFFICER & ORS.

CIVIL APPEAL No. 1146/1973ITAT SC

2 Judges

23/4/1981

C.I.T. BOMBAY vs BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA BAR COUNCIL OF GUJARAT

CIVIL APPEAL No. 2115/1980ITAT SC

2 Judges

22/4/1981

COMMISSIONER OF INCOME TAX, NEW DELHI vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW DELHI

TAX REFERENCE CASE No. 17/1975ITAT SC

3 Judges

15/4/1981

AHMED IBRAHIM SAHIGRA DHORAJI vs COMMISSIONER OF WEALTH TAX, GUJARAT

CIVIL APPEAL No. 1217/1973ITAT SC

2 Judges

7/4/1981

BARENDRA PRASAD RAY & ORS. vs THE INCOME-TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.

CIVIL APPEAL No. 1038/1973ITAT SC

3 Judges

7/4/1981

WEALTH TAX OFFICER, CALICUT vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M. POCKER & ORS.

CIVIL APPEAL No. 1543/1971ITAT SC

2 Judges

7/4/1981

COMMISSIONER OF WEALTH TAX, AMRITSAR vs SURESH SETH

CIVIL APPEAL No. 768/1978ITAT SC

2 Judges

7/4/1981

COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. vs B. C. SRINIVASA SETTY, ETC. ETC.

CIVIL APPEAL No. 1146/1975ITAT SC

3 Judges

19/2/1981

THE COMMISSIONER OF INCOME TAX, KERALA vs SMT. P.K. KOCHAMMU AMMA PEROKE

CIVIL APPEAL No. 1086/1973ITAT SC

2 Judges

23/9/1980

KISHINCHAND CHELLARAM vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY

CIVIL APPEAL No. 2728/1972ITAT SC

2 Judges

16/9/1980

COMMISSIONER OF WEALTH TAX, LUCKNOW vs P. K. BANERJEE (DEAD) BY LRS.

CIVIL APPEAL No. 1163/1973ITAT SC

2 Judges

9/9/1980

COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD vs TOSHOKU LTD. GUNTUR ETC.

CIVIL APPEAL No. 782/1973ITAT SC

2 Judges

29/8/1980

L.B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT vs C.L.T. U.P., LUCKNOW

CIVIL APPEAL No. 298/1973ITAT SC

3 Judges

26/8/1980

EMPIRE JUTE CO. LID. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1197/1974ITAT SC

3 Judges

9/5/1980

COMMISSIONER OF INCOME TAX, PATIALA vs PIARA SINGH

CIVIL APPEAL No. 2752/1972ITAT SC

3 Judges

8/5/1980

ANANTHARAM VEERASINGAIAH & CO. vs COMMISSIONER OF INCOME TAX, A.P.

CIVIL APPEAL No. 2592/1972ITAT SC

3 Judges

15/4/1980

MAHALAXMI SUGAR MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI

CIVIL APPEAL No. 2440/1972ITAT SC

3 Judges

9/4/1980

LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA

CIVIL APPEAL No. 2138/1972ITAT SC

2 Judges

9/4/1980

GRINDLAYS BANK LIMITED vs THE INCOME TAX OFFICER, H WARD COMPANIES, DISTRICT-IV, CALCUTTA AND ORS.

CIVIL APPEAL No. 2009/1978ITAT SC

2 Judges

15/1/1980

COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs KALYANJI MAVJI & COMPANY

CIVIL APPEAL No. 2098/1972ITAT SC

2 Judges

14/1/1980

C.I.T., MADRAS vs K.S. RATHNASWAMY

CIVIL APPEAL No. 2007/1972ITAT SC

2 Judges

18/12/1979

RAMESHWAR LAL SANWARMAL vs COMMISSIONER OF INCOME-TAX, ASSAM

CIVIL APPEAL No. 133/1979ITAT SC

2 Judges

5/12/1979