Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
COMMISSIONER OF INCOME-TAX, PUNJAB vs KULU VALLEY TRANSPORT CO. (P) LTD.
CIVIL APPEAL No. 859/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL vs ANWAR ALI
CIVIL APPEAL No. 2560/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. S. SIVAN PILLAI AND OTHERS
CIVIL APPEAL No. 2321/1966ITAT SC
3 Judges
CHANDROJI RAO vs COMMISSIONER OF INCOME-TAX, M.P. NAGPUR
CIVIL APPEAL No. 505/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs J. P. KANODIA & CO
CIVIL APPEAL No. 193/1967ITAT SC
3 Judges
PRODUCE EXCHANGE CORPORATION LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 2538/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs THE AMBALA FLOUR MILLS
CIVIL APPEAL No. 1277/1966ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs M. V. MURUGAPPAN & ORS.
CIVIL APPEAL No. 566/1967ITAT SC
3 Judges
THE COMMISSIONER OF GIFT-TAX, KERALA vs DR. GEORGE KURUVILLA
CIVIL APPEAL No. 764/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE vs SEGU BUCHIAH SETTY
CIVIL APPEAL No. 235/1967ITAT SC
3 Judges
N. vs SHANMUGHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 294/1967ITAT SC
3 Judges
THE INDIAN OVERSEAS BANK LID. vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 615/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIRLA BROS. (P) LTD.
CIVIL APPEAL No. 2380/1966ITAT SC
3 Judges
M/S. SHRI GOPAL PAPER MILLS CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1669/1966ITAT SC
3 Judges
SIRPUR PAPER MILL LTD. vs THE COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 2269/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs SHRI PREM BHAI PAREKH AND ORS.
CIVIL APPEAL No. 2272/1966ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs KOKILA DEBI
CIVIL APPEAL No. 220/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA & ANR. vs HEMCHANDRA KAR & ORS.
CIVIL APPEAL No. 2273/1966ITAT SC
3 Judges
MADHYA PRADESH INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, NAGPUR
CIVIL APPEAL No. 2419/1966ITAT SC
3 Judges
AGARWAL AND CO. vs COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 2200/1968ITAT SC
3 Judges
JOINT COMMERCIAL TAX OFFICER, HARBOUR DIV. II, MADRAS vs YOUNG MENS INDIAN ASSOCIATION (REG.) MADRAS & ORS.
CIVIL APPEAL No. 1724/1967ITAT SC
6 Judges
CHAMPA KUMARI SINGHI & ORS. vs THE MEMBER BOARD OF REVENUE, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 564/1968ITAT SC
6 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs M/S. BINODIRAM BALCHAND, LNDORE
CIVIL APPEAL No. 27/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs LADY KANCHANBAI
CIVIL APPEAL No. 19/1969ITAT SC
2 Judges
BENGAL ENAMEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2143/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs RN. AR. AR. VEERAPPA CHETTIAR
CIVIL APPEAL No. 2315/1966ITAT SC
2 Judges
V. VENUGOPALA VARMA RAJAH vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 810/1967ITAT SC
3 Judges
RAJA BAHADUR KAMAKHYA NARAIN SINGH vs COMMISSIONER OF INCOME.TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 481/1966ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs SHAILA BEHARI LAL SINGHA
CIVIL APPEAL No. 2276/1968ITAT SC
3 Judges
AHMED G. H. ARIFF & ORS. vs COMMISSIONER OF WEALTH TAX, CALCUTTA
CIVIL APPEAL No. 2129/1968ITAT SC
3 Judges