Recent Judgments
Latest ITAT tax tribunal orders across all benches.(335,763 total)
PURSHOTTAMDAS THAKURDAS vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 597/1961ITAT SC
5 Judges
A. vs THOMAS & CO. LTD. versus DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
CIVIL APPEAL No. 628/1961ITAT SC
5 Judges
M/S NEW INDIA SUGAR MILLS LTD. vs COMMISSIONER OF SALES TAX, BIHAR
CIVIL APPEAL No. 237/1961ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ROBERT J. SAS
CIVIL APPEAL No. 136/1962ITAT SC
5 Judges
INCOME-TAX OFFICER & ANOTHER, BOMBAY vs THE SIMPLEX MILLS LTD., BOMBAY
CIVIL APPEAL No. 165/1962ITAT SC
5 Judges
THE AHMEDABAD MFG. & CALICO PRINTING CO. LTD. vs S. C. MEHTA, INCOME-TAX OFFICER AND ANOTHER
CIVIL APPEAL No. 139/1962ITAT SC
5 Judges
THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD vs THE COMMISSIONER OF INCOME-TAX, BOMBAY, AHMEDABAD
CIVIL APPEAL No. 158/1962ITAT SC
5 Judges
A. vs THOMAS & CO., LTD., ALLEPPEY versus THE COMMISSIONER OF INCOME-TAX, (BANGALORE) KERALA
CIVIL APPEAL No. 214/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AFCO (P) LTD., BOMBAY
CIVIL APPEAL No. 21/1962ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AMARCHAND N. SHROFF, BY HIS HEIRS AND LEGAL REPRESENTATIVES
CIVIL APPEAL No. 15/1962ITAT SC
3 Judges
THE GURU ESTATE THROUGH DWARKADAS GURU AND OTHERS vs THE COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
CIVIL APPEAL No. 248/1962ITAT SC
3 Judges
THE COMMISSJONER OF INCOME-TAX, BOMBAY CITY II, BOMBAY vs M/S. JADAVJI NARSIDAS & CO.
CIVIL APPEAL No. 545/1961ITAT SC
3 Judges
M. CHOCKALINGAM & ANOTHER vs COMMISSIONER OF INCOME-TAX, MADRAS & ANOTHER
CIVIL APPEAL No. 37/1962ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JUBILEE MILLS LTD., BOMBAY
CIVIL APPEAL No. 599/1961ITAT SC
3 Judges
GURSAHAI SAIGAL vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 10/1962ITAT SC
3 Judges
KHANDIGE SHAM BHAT AND OTHERS vs THE AGRICULTURAL INCOME TAX OFFICER
WRIT PETITION (CIVIL) No. 103/1961ITAT SC
5 Judges
THE NATIONAL STEEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 544/1961ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX vs THE MYSORE SUGAR CO., LTD.
CIVIL APPEAL No. 435/1961ITAT SC
4 Judges
COLLECTOR OF CUSTOMS, CALCUTTA vs EAST INDIA COMMERCIAL CO. LTD.
CIVIL APPEAL No. 383/1961ITAT SC
5 Judges
KISHINCHAND CHELLARAM vs COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY
CIVIL APPEAL No. 462/1960ITAT SC
3 Judges
K. M. S. REDDY, COMMISSIONER OF INCOME. TAX, KERALA (COIMBATORE), ERNAKULAM vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (IN LIQUIDATION), ALLEPPY
CIVIL APPEAL No. 286/1961ITAT SC
3 Judges
THE FAZILKA ELECTRIC SUPPLY CO. LTD . vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 183/1961ITAT SC
2 Judges
THE INCOME TAX OFFICER vs ARVIND N. MAFATLAL
CIVIL APPEAL No. 502/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs BAI SHIRINBAI K. KOOKA
CIVIL APPEAL No. 133/1958ITAT SC
7 Judges
M/S. SOORAJMULL NAGARMULL vs COMMISSIONER OF INCOME-TAX, CALCUTTA (AND CONNECTED APPEAL)
CIVIL APPEAL No. 238/1961ITAT SC
3 Judges
INDORE MALWA UNITED MILLS LTD vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY
CIVIL APPEAL No. 149/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs SHAPOORJI PALLONJI MISTRY
CIVIL APPEAL No. 420/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs MANILAL DHANJI, BOMBAY
CIVIL APPEAL No. 323/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, DELHI AND RAJASTHAN vs M/S. NATIONAL FINANCE LTD.
CIVIL APPEAL No. 559/1960ITAT SC
3 Judges
THE INCOME TAX OFFICER. MADRAS vs S. K. HABIBULLAH, MADRAS
CIVIL APPEAL No. 557/1960ITAT SC
3 Judges