Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
S. B. JAIN, I.T.O. NAGPUR vs MAHANDERA
CIVIL APPEAL No. 1301/1971ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CENTRAL INDIA INDUSTRIES LTD.
CIVIL APPEAL No. 2347/1968ITAT SC
2 Judges
C.I.T., WEST BENGAL II, CALCUTTA vs M/S. ELECTRO HOUSE
CIVIL APPEAL No. 2376/1968ITAT SC
2 Judges
KHANJAN LAL SEWAK RAM vs COMMISSIONER OF INCOME TAX, U.P.
CIVIL APPEAL No. 1947/1968ITAT SC
2 Judges
JAIPURIA SAMLA AMALGAMATED COLLIERIES LTD. ETC. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1910/1968ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, WEST BENGAL vs ALUMINIUM CORPORATION LTD.
CIVIL APPEAL No. 1691/1968ITAT SC
2 Judges
KARNANI PROPERTIES LTD. vs COMMISSIONER QF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 1874/1968ITAT SC
2 Judges
LAKSHMIJI SUGAR MILLS CO. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 1928/1968ITAT SC
2 Judges
SARDAR BAHADUR S. INDRA SINGH TRUST vs COMMISSIONER OF INCOME TAX, BENGAL
CIVIL APPEAL No. 1885/1968ITAT SC
2 Judges
SHREE KRISHNA AGENCY LTD. vs COMMISSIONER OF INCOME TAX CENTRAL, CALCUTTA
CIVIL APPEAL No. 1837/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, U.P. vs GURBUX RAI HARBUX RAI
CIVIL APPEAL No. 1225/1967ITAT SC
2 Judges
S. R. Y. SIVARAM PRASAD BAHADUR vs THE COMMISSIONER OF INCOME TAX HYDERABAD
CIVIL APPEAL No. 1309/1968ITAT SC
2 Judges
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, KOZHLKODE vs POOMULLI MANAKKAL PARAMESWARAN NAMBOODRIPAD
CIVIL APPEAL No. 62/1969ITAT SC
2 Judges
HARISHIKESH GANGULI (DEAD) vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1850/1967ITAT SC
2 Judges
KEDARNATH JUTE MFG. CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 1899/1967ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs BIRLA COTTON SPINNING & WEAVING MILLS LTD. & ORS.
CIVIL APPEAL No. 1351/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX BOMBAY vs MAHARASHTRA SUGAR MILLS LTD. BOMBAY
CIVIL APPEAL No. 1658/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL. vs KAMAL BEHARI LAL SINGHA ETC.
CIVIL APPEAL No. 1667/1968ITAT SC
2 Judges
SHEO NATH SINGH vs APPELLATE ASSISTANT COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1477/1967ITAT SC
2 Judges
CALCUTTA ELECTRIC SUPPLY CORPORATION vs COMMISSIONER OF WEALTH TAX, WEST BENGAL
CIVIL APPEAL No. 1656/1968ITAT SC
2 Judges
C.I.T. ANDHRA PRADESH vs M/S TAJ MAHAL HOTEL, SECUNDERABAD
CIVIL APPEAL No. 1368/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX BOMBAY CITY vs CHUNILAL V. MEHTA AND SONS (P) LTD.
CIVIL APPEAL No. 1535/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. R. HANUMANTHAPPA AND SON
CIVIL APPEAL No. 704/1968ITAT SC
2 Judges
C. I. T. (CENTRAL) CALCUTTA vs ASIATIC TEXTILE LTD.
CIVIL APPEAL No. 1687/1968ITAT SC
2 Judges
C.A.P. ANDIAPPAN vs C.I.T. MADRAS & ANR
CIVIL APPEAL No. 1689/1968ITAT SC
2 Judges
CHINTAMANI SARAN NATHSAHDEO vs C.I.T. BIHAR & ORISSA
CIVIL APPEAL No. 1732/1967ITAT SC
2 Judges
T. S. BALARAM, INCOME TAX OFFICER, COMPANY CIRCLE IV, BOMBAY vs M/S. VOLKART BROTHERS, BOMBAY
CIVIL APPEAL No. 1170/1968ITAT SC
2 Judges
COMMISSIONER OF TAXES, ASSAM vs M/S. JALANNAGAR SOUTH ESTATE LTD.
CIVIL APPEAL No. 1873/1967ITAT SC
2 Judges
PUNJAB PRODUCE AND TRADING CO. LTD. vs C.I.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1344/1967ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA vs KIRPASHANKAR DAYASHANKAR WORAH
CIVIL APPEAL No. 1478/1967ITAT SC
2 Judges
