Recent Judgments
Latest ITAT tax tribunal orders across all benches.(335,763 total)
COMMISSIONER OF INCOME-TAX, PUNJAB vs R. D. AGGARWAL & COMPANY
CIVIL APPEAL No. 808/1963ITAT SC
3 Judges
M/S. MODI SPINNING & WEAVING MILLS CO., LTD. vs COMMISSIONER OF INCOME-TAX, PUNJAB & ANR.
CIVIL APPEAL No. 534/1964ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs ANDHRA CHAMBER OF COMMERCE
CIVIL APPEAL No. 941/1963ITAT SC
3 Judges
PANDHYAN INSURANCE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 816/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 938/1963ITAT SC
3 Judges
PADMAVATI R. SARAIYA AND OTHERS vs COMMISSIONER OF INCOME-TAX BOMBAY CITY-1
CIVIL APPEAL No. 704/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY vs CHUGANDAS AND CO., BOMBAY
CIVIL APPEAL No. 685/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI vs ANANT RAO B. KAMAT
CIVIL APPEAL No. 687/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs KUMBAKONAM MUTUAL BENEFIT FUND LTD.
CIVIL APPEAL No. 637/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs EXPRESS NEWSPAPERS LTD., MADRAS
CIVIL APPEAL No. 596/1963ITAT SC
3 Judges
KETTLEWELL BULLEN AND CO. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 226/1963ITAT SC
3 Judges
GILLANDERS ARBUTHNOT AND CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 825/1963ITAT SC
3 Judges
OMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs KANPUR COAL SYNDICATE
CIVIL APPEAL No. 673/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs SJVAKASI MATCH EXPORT COMPANY
CIVIL APPEAL No. 700/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX KERALA AND COIMBATORE vs KRISHNA WARRIAR
CIVIL APPEAL No. 606/1963ITAT SC
3 Judges
UNION OF INDIA AND OTHERS vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD. AND ANOTHER
CIVIL APPEAL No. 934/1963ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, PATNA vs RANI BHUWANESHWARI KUER
CIVIL APPEAL No. 620/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs THE AMRUTANJAN LTD., MADRAS
CIVIL APPEAL No. 521/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MIR MOHD. ALI, BUS OWNER, VELLORE
CIVIL APPEAL No. 145/1963ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR vs SWADESHI COTTON AND FLOUR MILLS
CIVIL APPEAL No. 587/1963ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS. vs A. KRISHNASWAMI MUDALIAR AND OTHERS
CIVIL APPEAL No. 250/1963ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, MADRAS vs A. GAJAPATHY NAIDU
CIVIL APPEAL No. 617/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs MALAYALAM PLANTATION LTD.
CIVIL APPEAL No. 384/1963ITAT SC
3 Judges
DR. SHAMLAL NARULA vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 503/1963ITAT SC
3 Judges
BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI vs THE COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 613/1963ITAT SC
3 Judges
J. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI
CIVIL APPEAL No. 505/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs L. W. RUSSEL
CIVIL APPEAL No. 220/1963ITAT SC
3 Judges
BANARASI DEVI vs INCOME-TAX OFFICER, CALCUTTA
CIVIL APPEAL No. 142/1963ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA vs PUNJAB DISTILLING INDUSTRIES LTD.
CIVIL APPEAL No. 107/1963ITAT SC
3 Judges
MALAYALAM PLANTATIONS LTD. vs THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
CIVIL APPEAL No. 678/1963ITAT SC
5 Judges
