Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,339 total)
CALCUTTA ELECTRIC SUPPLY CORPORATION vs COMMISSIONER OF WEALTH TAX, WEST BENGAL
CIVIL APPEAL No. 1656/1968ITAT SC
2 Judges
C.I.T. ANDHRA PRADESH vs M/S TAJ MAHAL HOTEL, SECUNDERABAD
CIVIL APPEAL No. 1368/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX BOMBAY CITY vs CHUNILAL V. MEHTA AND SONS (P) LTD.
CIVIL APPEAL No. 1535/1968ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. R. HANUMANTHAPPA AND SON
CIVIL APPEAL No. 704/1968ITAT SC
2 Judges
C. I. T. (CENTRAL) CALCUTTA vs ASIATIC TEXTILE LTD.
CIVIL APPEAL No. 1687/1968ITAT SC
2 Judges
C.A.P. ANDIAPPAN vs C.I.T. MADRAS & ANR
CIVIL APPEAL No. 1689/1968ITAT SC
2 Judges
CHINTAMANI SARAN NATHSAHDEO vs C.I.T. BIHAR & ORISSA
CIVIL APPEAL No. 1732/1967ITAT SC
2 Judges
T. S. BALARAM, INCOME TAX OFFICER, COMPANY CIRCLE IV, BOMBAY vs M/S. VOLKART BROTHERS, BOMBAY
CIVIL APPEAL No. 1170/1968ITAT SC
2 Judges
COMMISSIONER OF TAXES, ASSAM vs M/S. JALANNAGAR SOUTH ESTATE LTD.
CIVIL APPEAL No. 1873/1967ITAT SC
2 Judges
PUNJAB PRODUCE AND TRADING CO. LTD. vs C.I.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1344/1967ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, BIHAR AND ORISSA vs KIRPASHANKAR DAYASHANKAR WORAH
CIVIL APPEAL No. 1478/1967ITAT SC
2 Judges
DALMIA JAIN & CO. LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA, PATNA
CIVIL APPEAL No. 1812/1967ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL vs BALKRISHAN MALHOTRA
CIVIL APPEAL No. 1391/1967ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MYSORE, BANGLORE vs THE MYSORE ELECTRICAL INDUSTRIES LTD.
CIVIL APPEAL No. 1794/1970ITAT SC
5 Judges
HUSSAIN BHAI AND OTHERS vs COMMISSIONER OF INCOME TAX, MADRAS.
CIVIL APPEAL No. 1097/1967ITAT SC
5 Judges
BADRI PRASAD AND ORS. ETC. vs COLLECTOR OF CENTRAL EXCISE & ORS. ETC.
TRANSFER PETITION (CIVIL) No. 24/1970ITAT SC
5 Judges
ASSTT. COLLECTOR OF CUSTOMS vs CHARAN DAS MALHOTRA
CIVIL APPEAL No. 1056/1967ITAT SC
2 Judges
B. SANJANA, ASSIST ANT COLLECTOR OF CENTRAL EXCISE, BOMBAY & ORS. vs ELPHINSTONE SPINNING & WEAVING MILLS CO. LTD,
CIVIL APPEAL No. 1467/1967ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs BURLOP DEALERS LTD.
CIVIL APPEAL No. 649/1967ITAT SC
3 Judges
C.I.T., U.P. vs BANKEY LAL VAIDYA (DEAD) BY L.RS~
CIVIL APPEAL No. 1223/1967ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, ASSAM AND. NAGALAND ETC. vs SHRI G. HYATT
CIVIL APPEAL No. 1174/1967ITAT SC
3 Judges
COMMISSIONER OF LICOME-TAX, MADRAS vs T.S.PL.P. CHIDAMBARAM CHETTIAR (DEAD) THROUGH L.RS.
CIVIL APPEAL No. 365/1967ITAT SC
3 Judges
STANDARD REFINERY & DISTILLERY LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1585/1968ITAT SC
2 Judges
WESTERN STATES TRADING CO. LTD. vs COMMISSIONER OF INCOME TAX, CENTRAL CALCUTTA
CIVIL APPEAL No. 589/1967ITAT SC
3 Judges
€0MMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs JAYALAKSHMI RICE AND OIL MILLS CONTRACTOR CO.
CIVIL APPEAL No. 545/1967ITAT SC
3 Judges
INDIAN ALUMINIUM CO. LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 24/1967ITAT SC
2 Judges
ESTATE OF LATE RANGALAL JAJODIA vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 2332/1966ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs INDIAN MOLASSES (P) LTD.
CIVIL APPEAL No. 2555/1966ITAT SC
3 Judges
RAJ KUMAR SINGH HUKAM CHANDJI vs COMMISSIONER OF INCOME-TAX MADHYA. PRADESH
CIVIL APPEAL No. 326/1967ITAT SC
3 Judges
MALEGAON ELECTRICITY CO. (P) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1345/1967ITAT SC
3 Judges
