Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,363 total)

J.B.A. PRINTING INKS LTD. vs COLLECTOR OF CENTRAL EXCISE

C.A. No.-001905-001905 - 1997ITAT SC
23/9/1999

COLLECTOR OF CENTRAL EXCISE, BARODA vs M/S. COTSPUN LTD

C.A. No.-003304-003304 - 1988ITAT SC
23/9/1999

THE VISNAGAR TALUKA AUDYOGIK- SAHAKARI MANDLI LTD. vs COMMISSIONER OF INCOME-TAX

ITR/59/1997ITAT Gujarat
22/9/1999

GENERAL INSURANCE CORPORATION OF INDIA vs COMMISSIONER OF INCOME TAX BOMBAY

CIVIL APPEAL No. 3283/1998ITAT SC

2 Judges

21/9/1999

M/S. ADITYA MINERALS PVT. LTD. vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH

CIVIL APPEAL No. 4858/1989ITAT SC

5 Judges

7/9/1999

INCOME TAX OFFICER vs GUJARAT NARMADA VALLEY

TAXAP/165/1999ITAT Gujarat
1/9/1999

COMMISSIONER OF INCOME TAX vs RAPICUT CARBIDES LTD.

ITA/277/1999ITAT Gujarat
1/9/1999

MYSORE MINERALS LTD., M.G. ROAD, BANGALORE vs COMMISSIONER OF INCOME TAX, KARNATAKA, BANGALORE

CIVIL APPEAL No. 5374/1994ITAT SC

2 Judges

1/9/1999

COMMISSIONER OF INCOME TAX vs TALINI INVESTMENT PVT. LTD.

ITA/217/1999ITAT Gujarat
30/8/1999

K.R. PATEL(DEAD) THROUGH LRS. vs COMMNR. OF INCOME TAX

C.A. No.-005649-005649 - 1990ITAT SC
27/8/1999

COMMISSIONER OF INCOME-TAX vs PARSHURAM POTTERY WORKS CO LTD

ITR/329/1984ITAT Gujarat
20/8/1999

MAYURDHWAJ MAGNESIA WORKS (P) LTD vs COMMISSIONER OF INCOME-TAX

ITR/346/1984ITAT Gujarat
20/8/1999

THE TRANSMISSION CORPORATION OF A.P. LTD. AND ANR. vs THE COMMISSIONER OF INCOME TAX, A.P.

CIVIL APPEAL No. 594/1985ITAT SC

2 Judges

17/8/1999

COMMISSIONER OF INCOME TAX, DELHI vs BHARAT CARBON AND RIBBON MFG. CO. (P) LTD.

CIVIL APPEAL No. 16688/1996ITAT SC

2 Judges

17/8/1999

COLLECTOR OF CENTRAL EXCISE, PUNE vs DAI ICHI KARKARIA LTD

C.A. No.-010176-010176 - 1996ITAT SC
11/8/1999

ION EXCHANGE (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE, BARODA

C.A. No.-002110-002110 - 1988ITAT SC
2/8/1999

COMMISSIONER OF INCOME TAX, LUDHIANA vs OM PRAKASH

CIVIL APPEAL No. 4234/1983ITAT SC

5 Judges

27/7/1999

COMMISSIONER OF INCOME-TAX vs PATIDAR OIL CAKE INDUSTRIES

ITR/328/1984ITAT Gujarat
24/7/1999

FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION AND ORS. ETC. vs UNION OF INDIA AND ORS. ETC. ETC.

CIVIL APPEAL No. 2632/1985ITAT SC

1 Judge

15/7/1999

COMMNR. OF CENTRAL EXCISE, COIMBATORE vs TANSI ENGINERING WORKS, TIRUPUR

C.A. No.-003174-003174 - 1998ITAT SC
14/5/1999

UCO BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL

CIVIL APPEAL No. 235/1996ITAT SC

3 Judges

13/5/1999

UCO BANK vs COMM.OF INCOME TAX, WEST BENGAL

C.A. No.-000235-000235 - 1996ITAT SC
13/5/1999

COMMISSIONER OF WEALTH TAX vs CHANDRASINHRAO D GAEKWAD

WTR/29/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF INCOME TAX vs CHANDANBEN MAGANLAL

ITR/261/1984ITAT Gujarat
12/5/1999

COMMISSIONER OF WEALTH TAX vs SHETH AMBALAL HIMATLAL

WTR/64/1984ITAT Gujarat
11/5/1999

COLLECTOR OF CENTRAL EXCISE, CHANDIGARH vs M/S KAY JAY ENGINEERING & ORS

-ITAT SC
11/5/1999

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LIMITED

ITR/272/1984ITAT Gujarat
10/5/1999

COMMISSIONER OF WEALTH TAX vs ARVINDKUMAR HASHKUKHLAL (HUF)

WTR/84/1984ITAT Gujarat
10/5/1999

COMISSIONER OF WEALTH TAX vs G R EMPLOYEES WELFARE TRUST

WTR/78/1984ITAT Gujarat
4/5/1999

COMMISSIONER OF INCOME-TAX vs SUHUD GEIGY LTD

ITR/359/1984ITAT Gujarat
4/5/1999