Recent Judgments
Latest ITAT tax tribunal orders across all benches.(337,363 total)
COMNR. OF CENTRAL EXCISE, NEW DELHI vs M/S. VIKRAM DETERGENT LTD
C.A. No.-002579-002579 - 2000ITAT SC
STATE BANK OF INDIA vs COLLECTOR OF CUSTOMS, BOMBAY
C.A. No.-002935-002935 - 1996ITAT SC
M/S WESTON COMPONENTS LTD. vs COMMISIONER OF CUSTOMS, NEW DELHI
C.A. No.-007144-007144 - 1999ITAT SC
COMMISSIONER OF INCOME TAX vs PRATIBHA SYNTEX LIMITED
ITA/214/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HINDUSTAN FASHIONS LTD.
ITA/62/1999ITAT Gujarat
MAHESANA DIST CO OP MILK PRODUCERS UNION LTD vs COMMISSIONER OF INCOME TAX
ITR/290/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SAYAJI IRON WORKS QUARRY P LTD
ITR/286/1984ITAT Gujarat
THE COMMISSIONER OF INCOME TAX, MADRAS vs M/S SUNDARAM SPINNING MILLS
CIVIL APPEAL No. 7434/1997ITAT SC
2 Judges
M/S.MOHAN MEAKIN LTD vs COMMNR. OF CENTRAL EXCISE, COCHIN
C.A. No.-007687-007688 - 1997ITAT SC
COLLECTOR OF CUSTOMS vs RELIANCE INDUSTRIES LTD
C.A. No.-001459-001459 - 1996ITAT SC
COLLECTOR OF CUSTOMS vs M/S. MODI RUBBER LD
C.A. No.-000451-000451 - 1991ITAT SC
TATA TEA LTD. vs THE COMMISSIONER OF CUSTOMS, CHENNAI
C.A. No.-003942-003943 - 1998ITAT SC
DY.COMMISSIONER OF I.T.(ASST) vs HARJIVANDAS JUTHABHAI
TAXAP/208/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs JYOTI ELECTRIC MOTORS LTD.
ITA/269/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs TEA KING.
ITA/355/1999ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs SARDAR ARJUN SINGH AHLUWALIA (DEAD)THROUGH LRS. ETC.
CIVIL APPEAL No. 1206/1982ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX vs ABHISHEK CORPORATION
ITA/272/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs N.R. PAPERS & BOARDS LTD.
ITA/238/1999ITAT Gujarat
THE ASST.CIT, vs THERMOTECH ENGINEERS
TAXAP/221/1999ITAT Gujarat
AV. REDDY TRUST AND ORS. vs COMMISSIONER OF WEALTH TAX
CIVIL APPEAL No. 6077/1990ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs NIRMA CHEMICALS WORKS,
ITA/9/1999ITAT Gujarat
UNITED COMMERCIAL BANK, CALCUTTA vs COMMISSIONER OF INCOME TAX, WEST BENGAL-III CALCUTTA.
CIVIL APPEAL No. 11888/1995ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs ANURADHABEN H. BACHKANIWALA
ITA/284/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA(IND
ITA/266/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SEVEN SYNTHETICS
ITA/292/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs RAMILABEN S. BACHKANIWALA
ITA/295/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs SHAMBHULAL C. BACHKANIWALA (HUF)
ITA/287/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs ROHIT S. BACHKANIWALA
ITA/294/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs CHHAYABEN S. BACHKANIWALA
ITA/281/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX vs HARISH S. BACHKANIWALA
ITA/290/1999ITAT Gujarat