Recent Judgments

Latest ITAT tax tribunal orders across all benches.(337,363 total)

COMMISSIONER OF INCOME TAX vs NAVJIVAN ROLLER & PULES MILLS

ITR/247/1984ITAT Gujarat
3/5/1999

THE COMMISIONER OF INCOME-TAX, vs GUJARAT STATE FOREST DEVELOPMENT CORP.

ITA/291/1998ITAT Gujarat
3/5/1999

MANOHARSINHJI P JADEJA vs COMMISSIONER OF WEALTH TAX

WTR/34/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF WEALTH TAX vs GOVINDRAM TOPANDAS

WTR/43/1984ITAT Gujarat
29/4/1999

COMMISSIONER OF INCOME-TAX vs RANTI DEVI CHAUDHARY

ITR/374/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME TAX vs KHEMANI CHAMBERS

ITR/202/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME-TAX vs KHIMCHAND CHHAGANLAL

ITR/353/1984ITAT Gujarat
28/4/1999

NEW INDIA INDUSTRIES LTD vs COMMISSIONER OF INCOME-TAX

ITR/341/1984ITAT Gujarat
28/4/1999

BIPINBHAI VADILAL vs COMMISSIONER OF INCOME-TAX

ITR/395/1984ITAT Gujarat
28/4/1999

COMMISSIONER OF INCOME-TAX vs BIPIN VADILAL

ITR/193/1984ITAT Gujarat
26/4/1999

DINESH MILLS LTD. vs COMMISSIONER OF INCOME TAX,

ITR/273/1984ITAT Gujarat
23/4/1999

PLASTIC PRODUCTS ENGG. CO. vs COMMISSIONER OF INCOME TAX

ITR/182/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME-TAX vs ZARIR ADIE CONTRACTOR MINOR

ITR/367/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME-TAX vs RASHNA ADIE CONTRACTOR

ITR/366/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME TAX vs GUJARAT CARBON LTD

ITR/289/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME TAX vs ASHWINKUMAR GORDHANDAS & BROS

ITR/324/1984ITAT Gujarat
23/4/1999

PLASTIC PRODUCTS ENGG. CO. vs COMMISSIONER OF INCOME-TAX

ITR/174/1984ITAT Gujarat
23/4/1999

COMMISSIONER OF INCOME TAX vs BHAGWATIPRASAD P PARIKH

ITR/240/1984ITAT Gujarat
16/4/1999

DALMIA CEMENT LTD., RAJASTHAN vs COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 4632/1992ITAT SC

2 Judges

16/4/1999

COMMISSIONER OF INCOME TAX vs STERLING FOODS

C.A. No.-002390-002391 - 1996ITAT SC
15/4/1999

M/S. SURANA STEELS PVT. LTD. ETC. ETC. vs THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.

CIVIL APPEAL No. 4471/1995ITAT SC

2 Judges

13/4/1999

THE COMMISSIONER OF INCOME TAX vs M/S CYNAMID INDIA LTD.

CIVIL APPEAL No. 4403/1996ITAT SC

2 Judges

13/4/1999

LAL WOOLLEN AND SILK MILLS (P) LTD. vs THE COLLECTOR OF CENTRAL EXCISE

C.A. No.-000473-000473 - 1986ITAT SC
13/4/1999

COMMISSIONER OF INCOME TAX vs ARUNA MILLS LTD.

ITR/280/1984ITAT Gujarat
7/4/1999

COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD.,

ITR/283/1984ITAT Gujarat
7/4/1999

COMMISSIONER OF INCOME TAX vs H H MAHARAJA FAMILY TRUST NO.1

ITR/271/1984ITAT Gujarat
6/4/1999

KALINDI INVESTMENTS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/262/1984ITAT Gujarat
6/4/1999

COMMISSIONER OF INCOME TAX vs SAURASHTRA PRINTS PVT. LTD.

ITA/264/1998ITAT Gujarat
5/4/1999

COMMISSIONER OF INCOME-TAX vs LALLUBHAI G MEHTA CHARITABLE TRUST

ITR/192/1984ITAT Gujarat
1/4/1999

ORISSA STATE WAREHOUSING CORPN. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3476/1993ITAT SC

2 Judges

1/4/1999