Recent Judgments

Latest ITAT tax tribunal orders across all benches.(336,469 total)

GANGABAI CHARITIES vs COMMISSIONER OF INCOME-TAX

C.A. No.-010803-010805 - 1983ITAT SC
24/7/1992

ARVIND MILLS LTD. vs C.I.T. AHMEDABAD

C.A. No.-001836-001836 - 1977ITAT SC

RAY G.N. (J)

21/7/1992

M.J.EXPORTS LTD. vs CUSTOMS,EX.&GOLD(CONTROL)APP.TRI

C.A. No.-004105-004105 - 1991ITAT SC
14/5/1992

R.K. DEO vs COMMISSIONER OF WEALTH-TAX, ORISSA.

CIVIL APPEAL No. 788/1977ITAT SC

2 Judges

12/5/1992

C.I.T., BOMBAY vs GWALIOR RAYON SILK MANUFACTURING CO. LTD.

CIVIL APPEAL No. 2916/1980ITAT SC

2 Judges

29/4/1992

M.R. PRATAP vs V.M. MUTHUKRISHNAN, INCOME-TAX OFFICER, CENTRAL - III, MADRAS

CRIMINAL APPEAL No. 383/1979ITAT SC

2 Judges

29/4/1992

COMMISSIONER OF INCOME-TAX(CENTRAL) vs M/S. GWALIOR RAYON SILK MFG.(WVG.)CO.LTD

C.A. No.-002916-002916 - 1980ITAT SC
29/4/1992

ADDL. COMMISSIONER OF INCOME TAX, GUJARAT vs I.M. PATEL AND CO.

CIVIL APPEAL No. 2626/1979ITAT SC

2 Judges

28/4/1992

BAJAJ TEMPO LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY CITY-III, BOMBAY

CIVIL APPEAL No. 1211/1982ITAT SC

2 Judges

24/4/1992

SHRIMANT PADMARAJE R. KADAMBANDE vs COMMISSIONER OF INCOME TAX, PUNE

CIVIL APPEAL No. 2201/1979ITAT SC

2 Judges

22/4/1992

SHRIMAND PADMARAJA R. KADAMBANDA, DHULIA vs THE COMMNR. OF INCOME TAX, PUNE

C.A. No.-002201-002203 - 1979ITAT SC
22/4/1992

COMMISSIONER OF INCOME TAX, LUCKNOW vs ONKAR SARAN AND SONS

CIVIL APPEAL No. 678/1977ITAT SC

3 Judges

13/3/1992

COMMISSIONER OF SALES TAX, BOMBAY ETC.ETC. vs BHARAT PETROLEUM CORPORATION LTD. ETC. ETC.

CIVIL APPEAL No. 1031/1979ITAT SC

3 Judges

18/2/1992

M/S.VIJAY ENTERPRISES vs SALES TAX OFFICER

SLP(C) No.-008543-008543 - 1990ITAT SC

REDDY K. JAYACHANDRA (J)

11/2/1992

CONTINENTAL CONSTRUCTION LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL-I

CIVIL APPEAL No. 3458/1990ITAT SC

3 Judges

15/1/1992

SAHARANPUR ELECTRIC SUPPLY CO. LID. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ETC. ETC.

CIVIL APPEAL No. 1861/1977ITAT SC

2 Judges

15/1/1992

SK. AR. K. AR. SOMASUNDRAM CHETTIAR AND CO. MADURAI vs COMMISSIONER OF INCOME TAX. MADRAS

CIVIL APPEAL No. 1109/1976ITAT SC

2 Judges

15/1/1992

M/S.SK.AR.K.AR.SOMASUNDARAM CHETTIAR&CO. vs COMMISSIONER OF INCOME TAX, MADRAS

C.A. No.-001109-001109 - 1976ITAT SC
15/1/1992

INDIAN TUBE CO. (P) LTD vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 1254/1976ITAT SC

2 Judges

14/1/1992

THE INDIAN TUBE COMPANY LIMITED vs THE COMMISSIONER OF INCOME TAX

C.A. No.-001254-001254 - 1976ITAT SC
14/1/1992

COMMISSIONER OF INCOME-TAX, GUJARAT vs ARVIND MILLS LTD.

CIVIL APPEAL No. 1207/1978ITAT SC

3 Judges

10/12/1991

RADHASOAMI SATSANG, SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 10574/1983ITAT SC

2 Judges

15/11/1991

M/S.RADHA-SAOMI SAT SANG,SAOMI BAGH,AGRA vs COMMISSIONER OF INCOME TAX

C.A. No.-010574-010583 - 1983ITAT SC
15/11/1991

COMMISSIONER OF INCOME-TAX, HARYANA ETC. ETC. vs KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI ETC. ETC.

CIVIL APPEAL No. 104/1979ITAT SC

3 Judges

12/11/1991

THE COMMISSIONER OF INCOME-TAX vs M/S KRISHNA COOPER & STEEL ROLLING MILLS

C.A. No.-001404-001404 - 1979ITAT SC
12/11/1991

NAVNIT LAL SAKAR LAL vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1152/1978ITAT SC

3 Judges

29/10/1991

CHANDRAKANT MANILAL SHAH AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY-II

CIVIL APPEAL No. 1187/1976ITAT SC

3 Judges

24/10/1991

COLLECTOR OF CENTRAL EXCISE JAIPUR vs ASSOCIATED STONE INDUSTRIES

C.A. No.-001355-001355 - 1994ITAT SC
17/9/1991

MAHADEO PRASAD BAIS (DEAD} vs INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ATJR.

CIVIL APPEAL No. 1934/1978ITAT SC

3 Judges

12/9/1991

COMMISSIONER OF INCOME TAX, GUJARAT vs CELLULOSE PRODUCTS OF INDIA LTD.

CIVIL APPEAL No. 1314/1976ITAT SC

3 Judges

4/9/1991