Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,118 total)
THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITRA DASSI vs C.L.T WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2358/1968ITAT SC
5 Judges
C.I.T. BOMBAY vs ONKARMAL MEGHRAJ (H.U.F.) & ORS.
CIVIL APPEAL No. 2263/1969ITAT SC
2 Judges
RAGHUNATH PRASAD PODDAR ETC. vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1032/1970ITAT SC
2 Judges
COMMISSIONER OF SALES-TAX, MADHYA PRADESH vs M/S. H.M. ESUFALI, H. M. ABDULALI, SIYAGANJ, INDORE
CIVIL APPEAL No. 1068/1970ITAT SC
2 Judges
LAKSHMI KANT JHA vs COMMISSIONER OF WEALTH TAX BIHAR AND ORISSA
CIVIL APPEAL No. 296/1970ITAT SC
2 Judges
SRI RAMAMOHAN MOTOR SERVICE vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 471/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs CALCUTTA DISCOUNT CO., LTD.
CIVIL APPEAL No. 495/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX WEST BENGAL-II, CALCUTTA vs M/S BIRLA GWALIOR (PVT.) LTD.
CIVIL APPEAL No. 242/1970ITAT SC
2 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX, CENTRAL ZONE, ERNAKULAM vs M/S. KOTAK & CO., BOMBAY, ETC. ETC.
CIVIL APPEAL No. 1889/1970ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA vs M/S. HANTAPARA TEA CO., LTD., CALCUTTA
CIVIL APPEAL No. 79/1970ITAT SC
2 Judges
COMMERCIAL TAX-OFFICER, BANGALORE,. ETC. ETC. vs SRI VENKATESWARA OIL MILLS & ANR. ETC. ETC.
CIVIL APPEAL No. 2593/1972ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs M/S. MADURAI MILLS CO. LIMITED
CIVIL APPEAL No. 1394/1970ITAT SC
3 Judges
C. I. T. ANDHRA PRADESH vs M/S. VADDE PALLAIAH & CO.
CIVIL APPEAL No. 1682/1970ITAT SC
3 Judges
SHEW KISSEN BHATTAR vs THE COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 1500/1970ITAT SC
3 Judges
C.I.T. BIHAR & ORISSA, PATNA vs MAHARAJ KUMAR KAML SINGH
CIVIL APPEAL No. 297/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, II CALCUTTA vs M/S. NAGA HILLS TEA CO. LTD.
CIVIL APPEAL No. 496/1970ITAT SC
3 Judges
G. MURUGESAN & BROS. vs C.I.T. , MADRAS
CIVIL APPEAL No. 685/1970ITAT SC
3 Judges
MOOSA S. MADHA & AZAM S. MADHA vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 491/1970ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL I, CALCUTTA vs M/S. VEGETABLES PRODUCTS LTD.
CIVIL APPEAL No. 497/1970ITAT SC
3 Judges
PILANI INVESTMENT CORPORATION LTD. vs THE COMMISSIONER OF INCOME TAX (CENTRAL)
CIVIL APPEAL No. 2177/1969ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, U.P. vs M/S. MOHD. SHAKOOR MOHD. BASHIR
CIVIL APPEAL No. 337/1970ITAT SC
2 Judges
DEBRA DUN TEA CO. LTD. & ANR. vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 56/1970ITAT SC
2 Judges
SHERE PUNJAB SILK STORES, DELHI vs COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 1690/1969ITAT SC
2 Judges
MOHAN SINGH OBEROI vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 2492/1969ITAT SC
3 Judges
THE TRUSTEES OF GORDHANDAS GOVINDRAM FAMILY TRUST, BOMBAY vs THE C.L.T. BOMBAY
CIVIL APPEAL No. 2382/1969ITAT SC
3 Judges
TARA DEVI AGGARWAL vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 2387/1969ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM vs TRAVANCORE SUGAR & CHEMICALS LTD.
CIVIL APPEAL No. 2161/1969ITAT SC
2 Judges
K. vs A. L. M. RAMANATHAN CHETTIAR BY L.RS. versus COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1840/1972ITAT SC
4 Judges
MIS. CHOWRINGHEE SALES BUREAU (P) LTD. vs C.I.T. WEST BENGAL
CIVIL APPEAL No. 168/1969ITAT SC
3 Judges
THE COMMISSIONER OF SALES TAX, U.P. vs MIS. BHAGWAN INDUSTRIES (P) LTD. LUCKNOW
CIVIL APPEAL No. 2032/1969ITAT SC
3 Judges
