Recent Judgments
Latest ITAT tax tribunal orders across all benches.(344,197 total)
COMMISSIONER OF INCOME TAX vs SHRI ANANT JAIN
ITA/165/2009ITAT Delhi
CIT vs ACA COMMERCE & INSURANCE AGENTS PVT LTD
ITA - 270 / 2012ITAT Delhi
Commissioner of Income Tax-III vs M/s.Hindustan Ratna JV
ITTA/138/2012ITAT Telangana
V.ESWARAIAH,K.G.SHANKAR
KRISHAK BHARATI COOPERATIVE LTD. vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 12
ITA/1280/2007ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX VII vs SHRI KARAN KHANDELWAL
ITA/334/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
THE COMMISSIONER OF INCOME TAX CENTRAL III vs SUNIL BEDI
ITA/82/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE V.K. JAIN
KRISHAK BHARATI COOPERATIVE LTD. vs COMMISSIONER OF INCOME TAX
ITA - 955 / 2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX CENTRAL III vs SUNIL BEDI
ITA - 82 / 2009ITAT Delhi
KRISHAK BHARATI COOPERATIVE LTD. vs COMMISSIONER OF INCOME TAX
ITA/955/2008ITAT Delhi
CIT vs USHA INTERNATIONAL LTD
ITA - 2026 / 2010ITAT Delhi
CIT vs HAVELLS INDIA LTD
ITA - 55 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX, ROHTAK vs MARKET COMMITTE MEHAM.
ITA/818/2010ITAT Punjab & Haryana
C N MOHANKUMAR vs SMT ANURUDHA
RPFC/39/2012ITAT Karnataka
H.G.RAMESH
M/S MAHENDRA APPLIANCES vs THE STATE OF KARNATAKA
STA/9/2011ITAT Karnataka
K.GOVINDARAJULU,D.V.SHYLENDRA KUMAR
M/S MADHUSUDAN RAYONS PVT. LTD. vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMAS
C.A. No.-000992-000994 - 2010ITAT SC
CIT vs DABON INTERNATIONAL INDIA PVT LTD
ITA - 235 / 2012ITAT Delhi
CIT vs KEANE INDIA LTD
ITA - 230 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S ARORA KNIT FAB PVT. LTD. HA-51, PHASE-VI, FOCA
ITA/14/2012ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE ALOK SINGH
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs SANJIV TALWAR
ITA/13/2012ITAT Punjab & Haryana
MR. JUSTICE ALOK SINGH,MR. JUSTICE M.M. KUMAR
C I T vs GYAN CHAND AJMERA
ITA/500/2009ITAT Rajasthan
NARENDRA KUMAR JAIN,BHAGWATI MAHESH
GSTAAD HOTEL PVT LTD vs THE BRUHAT BENGALURU MAHANAGARA PALIKE
WP/31739/2011ITAT Karnataka
ASHOK B HINCHIGERI
CIT vs CAREER LAUNCHER INDIA LTD
ITA/911/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX DEL vs A.K.JAIN
ITA/281/2006ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs CAREER LAUNCHER (INDIA) LTD
ITA/926/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs ANSAL PROPERTIES & INFRASTRUCTURE LTD
ITA/602/2011ITAT Delhi
HON'BLE MR. JUSTICE SANJIV KHANNA,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs ANSAL PROPERTIES & INFRASTRUCTURE LTD
ITA - 602 / 2011ITAT Delhi
CIT vs CAREER LAUNCHER INDIA LTD
ITA - 911 / 2011ITAT Delhi
CIT vs CAREER LAUNCHER (INDIA) LTD
ITA - 926 / 2011ITAT Delhi
CIT vs ANSAL PROPERTIES & INFRASTRUCTURE LTD
ITA - 601 / 2011ITAT Delhi
ITA Nos. 601/2011 & 602/2011 vs ANSAL PROPERTIES & INFRASTRUCTURE LTD.
ITA/601/2011ITAT Delhi
