Recent Judgments

Latest ITAT tax tribunal orders across all benches.(346,713 total)

FIBRES AND FABRICS INTERNATIONAL PVT LTD vs THE COMMISSIONER OF INCOME TAX

ITA/119/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

21/6/2013

COMMR.OF I..T.A VIZAG vs GODAVARI COOP.MILK PRODUCERS RAJAHMUNDRY

ITTA/21/2001ITAT Telangana
20/6/2013

Commissioner of Income tax-II, vs M/s. Essen Suppelements India Ltd.,

ITTA/58/2013ITAT Telangana
20/6/2013

M/S.M.GANESHAN AND CO HYD vs COMM.OF INCOME TAX AP-I HYD AP

ITTA/40/2000ITAT Telangana
20/6/2013

M/S.M.GANESHANANDCO/HYD vs COMMISSIONER OF INCOME-TAX/HYD

ITTA/45/2000ITAT Telangana
20/6/2013

INCOME TAX BANGALORE vs SHALINI BHUPAL

ITTA/38/2000ITAT Telangana
20/6/2013

DIRECTOR OF INCOME TAX AND ANR vs M/S ENRON GLOBLE EXPLORATION AND PRODUCTION LTD

ITA/18/2009ITAT Uttarakhand
19/6/2013

M/s. Kamma Sangaham, vs The Director of Income -Tax (Exemptions),

ITTA/19/2013ITAT Telangana
19/6/2013

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/16/2013ITAT Telangana
19/6/2013

Commissioner of Income tax vs M/s.A.Venkata Rao AND others

ITTA/41/2013ITAT Telangana
19/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S ALLOY STEELS,

ITA/5001/2012ITAT Karnataka

N.K.PATIL,B.MANOHAR

19/6/2013

SRI S N RAVIKUMAR vs THE TAX RECOVERY OFFICER

WP/15891/2013ITAT Karnataka

ARAVIND KUMAR

18/6/2013

M/s Lanco Kondapalli Power Ltd., vs Dy. Commissioner of Income Tax,

ITTA/3/2013ITAT Telangana
18/6/2013

M/S MYSORE POLYMERS & RUBBER PRODUCTS LTD vs THE COMMISSIONER OF COMMERCIAL TAXES

STRP/112/2008ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

MALLANAGOUDA S. SANKAGOUDASHANI vs THE COMMISSIONER OF INCOME

WP/78642/2013ITAT Karnataka

B.S PATIL

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/101/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/99/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/100/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/102/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

17/6/2013

SMT. SOUMYA vs MR. SANTOSH GUTTEDAR

WP/46984/2012ITAT Karnataka

MOHAN M. SHANTANAGOUDAR

14/6/2013

COMMISSIONER OF INCOME TAX HALDWANI, NAINITAL vs M/S THE BAZPUR COOPERATIVE SUGAR FACTORY LTD

ITA/24/2010ITAT Uttarakhand
10/6/2013

UDUPI TALUK PROTESTANT CHRISTIAN vs UNION OF INDIA

WP/4877/2013ITAT Karnataka

ARAVIND KUMAR

10/6/2013

SRI DILIP SURANA vs THE COMMISSIONER OF INCOME TAX

WP/7064/2013ITAT Karnataka

ARAVIND KUMAR

10/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S NOVELL SOFTWARE DEVELOPMENT (I) PVT LTD

ITA/251/2007ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

10/6/2013

THE COMMISSIONER OF INCOME-TAX vs M/S BHARAT ELECTRONICS LTD

RP/308/2011ITAT Karnataka

B.V.NAGARATHNA,K.L.MANJUNATH

7/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/52/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

7/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S GARNIWAL EXPORTS (P) LTD

ITA/100/2007ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

6/6/2013

SRI KIRAN KUMAR GADIA vs SRI V SUJENDRA

HRRP/78/2013ITAT Karnataka

H.G.RAMESH

5/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION

ITA/103/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

5/6/2013

THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA POWER TRANSMISSION CORPORATION LTD

ITA/51/2013ITAT Karnataka

D.V.SHYLENDRA KUMAR,B.S.INDRAKALA

5/6/2013