Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,375 total)
M/S S.N.EXPORTS vs COMMISSIONER OF INCOME TAX, PUNJAB
ITA/362/2010ITAT Punjab & Haryana
C I T vs M/S SHRI SADHWA
ITA/248/2008ITAT Punjab & Haryana
C I T vs M/S SHRI SADHWA
ITA/247/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JINDAL PHOTO LTD
ITA/192/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs KRISHNA MARUTI LTD
ITA - 1067 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NOBLE RESOURCES & TRADING PVT LTD
ITA - 1074 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHAL HOLDINGS & CAPITAL
ITA/1031/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
SHIMLA COLD STORAGE P.LTD. vs INCOME TAX OFFICER
ITA/137/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs SHARP BUSINESS SYSTEM INDIA LTD
ITA - 1130 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHAL HOLDINGS & CAPITAL
ITA - 1031 / 2010ITAT Delhi
CIT-III. LUDHIANA vs SHREE DURGA MATA MANDIR TRUST
ITA/172/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIUM COMPANY LTD.
ITA/930/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs SILTECH ENGINEERING PVT LTD
ITA/1082/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX DELHI XI vs M/S SHAHI EXPORT HOUSE
ITA/106/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs SHYAM TEX INTERNATIONAL LTD
ITA/321/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 266 / 2009ITAT Delhi
CIT vs SILTECH ENGINEERING PVT LTD
ITA - 1082 / 2010ITAT Delhi
CIT vs SHASHI INTERNATIONAL PVT LTD
ITA - 1081 / 2010ITAT Delhi
CIT, FARIDABAD vs AJAY SHARMA FARIDABAD
ITA/150/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs ROSHNI DEVI NEW DELHI
ITA/341/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs KAPIL JAIN
ITA/613/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/280/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 235 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 258 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 236 / 2008ITAT Delhi
CIT vs SMS DEMAG PVT LTD
ITA - 1075 / 2010ITAT Delhi
C.I.T. CENTRAL, JAIPUR vs ASHOK KUMAR GAVADIA
ITA/82/2010ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs PAWAN KUMAR GAVADIA
ITA/83/2010ITAT Rajasthan
M/S V.K.TIMBER PVT. LTD. vs COMMISSIONER INCOME TAX(APPEALS), KARNAL AND ANR.
ITA/321/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHIANA vs G.L.BASSI
ITA/130/2005ITAT Punjab & Haryana