Recent Judgments

Latest ITAT tax tribunal orders across all benches.(341,001 total)

COMMISSIONER OF INCOME TAX vs ACC RIO TINTO EXPLORATION LTD

ITA/547/2009ITAT Delhi
28/1/2010

COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MUSKAN ROHRA

TAXC/15/2009ITAT Chhattisgarh
26/1/2010

SHYAMLAL AGRAWAL vs INCOME TAX OFFICER

TAXC/46/2009ITAT Chhattisgarh
26/1/2010

C.I.T. vs ACHHELAL JAISWAL

ITA/70/1999ITAT Chhattisgarh
26/1/2010

COMMISSIONER OF INCOME TAX,RAIPUR vs PRAHLAD RAI AGRAWAL

TAXC/17/2009ITAT Chhattisgarh
26/1/2010

COMMISSIONER OF INCOME TAX,RAIPUR vs SMT.MEERA DEVI AGRAWAL

TAXC/16/2009ITAT Chhattisgarh
26/1/2010

M/S.LEADER ENGINEERING WORKS vs COMMNR.,CENTRAL EXCISE,JALANDHAR

C.A. No.-000939-000941 - 2010ITAT SC
25/1/2010

INCOME TAX OFFICER vs BHAGWATI PRASAD RAIKA

ITA/6/2006ITAT Chhattisgarh
24/1/2010

INCOME TAX OFFICER vs SMT.NIRMALA LUNIA, DURG

ITA/7/2006ITAT Chhattisgarh
24/1/2010

CIT, FARIDABAD vs ESCORTS AUTO COMPONENTS, FARIDABAD

ITA/77/2009ITAT Punjab & Haryana
22/1/2010

CIT, PATIALA vs HARJIT SINGH

ITA/703/2009ITAT Punjab & Haryana
22/1/2010

ANITA CHADHA vs CIT, LUDHIANA

ITA/706/2009ITAT Punjab & Haryana
22/1/2010

DIRECTOR OF INCOME TAX vs INDIAN NATIONAL SCIENCE ACADEMY

ITA - 1345 / 2008ITAT Delhi
22/1/2010

Commissioner of Income Tax

ITA/119/2002ITAT Delhi
22/1/2010

M/S.TATA TEA LIMITED vs THE ASST.COMMISSIONER OF INCOME TAX

ITA/87/2009ITAT Kerala
21/1/2010

CIT CHANDIGARH vs M/S BHAGWATI STEELS, CHANDIGARH

ITA/693/2009ITAT Punjab & Haryana
21/1/2010

CIT-II CHANDIGARH vs M/S CROWN MILK SPECIALTIES PVT. LTD.

ITA/696/2009ITAT Punjab & Haryana
21/1/2010

THE COMMISSIONER OF INCOMET AX V vs EON TECHNOLOGY P.LTD.

ITA - 51 / 2010ITAT Delhi
21/1/2010

CIT, FARIDABAD vs GURBACHAN SINGH

ITA/686/2009ITAT Punjab & Haryana
20/1/2010

C.I.T. vs M/S.BRITISH AIRWAYS

C.A. No.-000751-000751 - 2010ITAT SC
20/1/2010

C.I.T..MUMBAI vs M/S.EMPTEE POLY-YARN PVT.LTD

C.A. No.-000786-000786 - 2010ITAT SC
20/1/2010

C.I.T.,NASHIK vs SHRI SATPUDA TAPI PARISAR SSK LTD

C.A. No.-000617-000617 - 2010ITAT SC
20/1/2010

COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI

ITA - 31 / 2010ITAT Delhi
20/1/2010

COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI

ITA/31/2010ITAT Delhi
20/1/2010

COMMISSIONER OF INCOME TAX vs GOETZE (INDIA) LTD

ITA/239/2008ITAT Delhi
20/1/2010

COMMNR. OF INCOME TAX, DELHI vs JINDAL EQUIP.LEAS.& CONSULT.SERVICE LTD

C.A. No.-004596-004596 - 2003ITAT SC
19/1/2010

COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA LTD.

ITA/82/2010ITAT Delhi
19/1/2010

M/S SUPER FOOTWEAR vs ASSTT. COMMISSIONER OF INCOME TAX KARNAL

ITA/79/2010ITAT Punjab & Haryana
18/1/2010

COMMISSIONER OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LIMITED

CIVIL APPEAL No. 2009/2003ITAT SC

3 Judges

18/1/2010

GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX

ITA/147/2009ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

18/1/2010