Recent Judgments
Latest ITAT tax tribunal orders across all benches.(341,001 total)
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX
ITA/152/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 9
ITA - 1035 / 2007ITAT Delhi
COMMNR. OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LTD
C.A. No.-002009-002011 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs GOYAL M G GASES LTD
ITA/829/2008ITAT Delhi
CIT, AMRITSAR vs HARBINDER SINGH
ITA/599/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA/12/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMR.OF CENTRAL EXCISE vs M/S POLYPLASTIC
C.A. No.-000298-000299 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SADEN VIKAS INDIA LTD.
ITA - 14 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA - 12 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX,TRICHUR vs SHRI.PAUL JOHN,DELICIOUS CASHEW CO.,
ITA/587/2009ITAT Kerala
COMMISSIONER OF INCOME TAX vs VIMAL MOULDERS (INDIA) LTD.
ITA/1418/2009ITAT Delhi
COMMISSIONER OF INCOME TAX-V, NEW DELHI vs M/S. ORACLE SOFTWARE INDIA LTD.
CIVIL APPEAL No. 235/2010ITAT SC
3 Judges
COMMR.OF INCOME TAX- vs ,NEW DELHI VS M/S ORACLE SOFTWARE INDIA LTD
C.A. No.-000235-000235 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs MICRO COMPUTER SERVICES
ITA - 25 / 2010ITAT Delhi
SHERGARH COOP. L & C SOCIETY LTD. vs INCOME TAX OFFICER WARD II(2) MUKTSAR
ITA/654/2009ITAT Punjab & Haryana
COMMSSIONER OF INCOME TAX vs INFO VERGIX TECHNOLOGIES LIMITED
ITA/613/2008ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMSSIONER OF INCOME TAX vs INFO VERGIX TECHNOLOGIES LIMITED
ITA - 613 / 2008ITAT Delhi
COMMR.OF INCOME TAX,CHENNAI vs M/S MODERN ENGINEERS CONST.CO-OP.STY LTD
C.A. No.-003478-003478 - 2008ITAT SC
MIS. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMISSIONER OF INCOME TAX, COIMBATORE
CIVIL APPEAL No. 1337/2003ITAT SC
2 Judges
NAVIN JINDAL vs ASSISTANT COMMISSIONER OF INCOME TAX
C.A. No.-000634-000634 - 2006ITAT SC
M/S. SOUTHERN TECHNOLOGIES LTD. vs JOINT COMMNR. OF INCOME TAX, COIMBATORE
C.A. No.-001337-001337 - 2003ITAT SC
C.I.T.UDAIPUR vs UDAI LAL ANJANA
ITA/85/2009ITAT Rajasthan
M/S BRIJ MOHAN LAL TRUST NO. 1, LUDHIANA vs COMMR. OF WEALTH TAX, LUDHIANA
WTR/2/1996ITAT Punjab & Haryana
THE COMMR. OF INCOME TAX (C) LDH. vs M/S AGGARWAL STEEL ROLLING MILLS
ITR/38/1990ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs POPULAR VEHICLES & SERVICES LTD.
ITA/1628/2009ITAT Kerala
CIT, FARIDABAD vs CHANDNI BHUCHAR GURGAON
ITA/653/2009ITAT Punjab & Haryana
CIT-II LUDHAIANA vs SH. SATINDER PAL SINGH SAMRALA
ITA/646/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SMC CREDIT LTD.
ITA/726/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMR.OF CENTRAL EXCISE,MAHARASHTRA vs M/S VARROC LIGHTING P.LTD
C.A. No.-000071-000072 - 2010ITAT SC
THE COMMISSIONER OF INCOME TAX,KOCHI vs M/S.SHAKTHI METEL DEPOT, CLOTH BAZAR RD.
ITA/759/2009ITAT Kerala
