Recent Judgments

Commissioner of Income Tax, Delhi II vs M/s Kohinoor Impex P. Ltd.

Commissioner of Income Tax - VIII, New Delhi vs Gulab Sundri Bapna

COMMISSIONER OF INCOME TAX DELHI- II vs M/S KOHINOOR IMPEX P. LTD.

COMMISSIONER OF INCOME TAX DEL vs GULAB SUNDRI BAPNA

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JUDGEMENTopens in new window

JAY W/O.DARSHAK RAMESHBHAI SHAH & D/O.RAMESHBHAI CHIMANLAL vs DARSHAK RAMESHBHAI SHAH-FOR SERVICE OF PROCESS OF COURT

HONOURABLE MR. JUSTICE C.L. SONI

M/S NAHAR SPINNING MILLS vs THE COMMISSIONER OF INCOME TAX

(O&M) THE COMMISSIONER OF INCOME TAX-1 vs M/S SWIFT FORMATION PVT. LTD.

COMMISSIONER OF INCOME TAX vs RAGHUBIR SINGH GARG

COMMISSIONER OF INCOME TAX vs RAGHUBIR SINGH GARG

MANTOLA CO-OPERATIVE THRIFT & CREDIT SOCIETY LTD vs COMMISSIONER OF INCOME TAX

Commissioner Of Income Tax vs Krishi Upaj Mandi Samiti

HON'BLE SHRI JUSTICE RAJENDRA MENON

PARUL INDUSTRIES vs ASSISTANT COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs INDIAN PETROCHEMICALS CORPORATION LTD.

COMMISSIONER vs T.G. BUILDWELL PVT. LTD

THE COMMISSIONER OF INCOME TAX-II vs M.G.SHARE & STOCK PVT.LTD

COMMISSIONER OF INCOME TAX, CHD. vs M/S PB. CHEMICALS & CROP. PROTECTION LTD

MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN

C I T JAIPUR vs M/S R C D F LTD

JAINENDRA KUMAR RANKA,AJAY RASTOGI

BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED vs SALMABIBI MOHAMMADAALI MANSURI

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

C I T JAIPUR vs R C D F LTD

M/S RAM DASS KAPOOR vs COMM. OF INCOME TAX AAYAKAR BHAWAN RISHI NAGAR LUDHIANA

COMMISSIONER OF INCOME TAX vs OPERA GLOBAL PVT LTD

M/S GALILEO NEDERLAND BV

COMMISSIONER OF INCOME TAX vs M/S NAVODAYA CASTLES PVT LTD.

COMMISSIONER OF INCOME TAX – III

DIRECTOR OF INCOME TAX-(EXEMPTION) vs THE AJAY G. PIRAMAL FOUNDATION

Commissioner Of Income Tax vs M/S Vandana Hotel

HON'BLE SHRI JUSTICE RAJENDRA MENON

JRD STOCK BROKERS (P) LTD vs COMMISSIONER OF INCOME TAX-II

COMMISSIONER OF INCOME TAX VI vs CLIMATE SYSTEM PVT.LTD