Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,607 total)

COMMISSIONER OF INCOME TAX-I vs OHM DEVELOPERS

TAXAP/692/2009ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

12/8/2014

COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-

TAXAP/415/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

12/8/2014

COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-

TAXAP/414/2014ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

12/8/2014

OHM DEVELOPERS vs DY.C.I.T.

TAXAP/215/2004ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

12/8/2014

OHM ORGANISERS vs DY.C.I.T.

TAXAP/214/2004ITAT Gujarat
12/8/2014

DY. CIT vs M/S. RAVI BUILDERS

TAXAP/17/2000ITAT Gujarat
12/8/2014

COMMISSIONER OF INCOME TAX CHANDIGARH vs M/S NAWASHAHAR COOP SUGAR MILLS LTD

ITA/144/2013ITAT Punjab & Haryana
12/8/2014

The Commissioner of Income Tax II

ITA/117/2014ITAT Delhi
12/8/2014

M/S BHARAT FURNISHING CO vs COMMISSIONER OF INCOME TAX AND ANR

ITA/34/2002ITAT Delhi
12/8/2014

Anju Malik vs Commissioner Of Income Tax M.P. & Ors.

WP/1130/1999ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

11/8/2014

H.L.Taneja vs The Commissioner Of Income Tax

WA/606/2006ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

11/8/2014

COMMISSIONER OF INCOME TAX CENTRAL JAIPU vs SHRI MADHO LAL BANGARD

ITA/361/2011ITAT Rajasthan
11/8/2014

COMMISSIONER OF INCOME TAX vs M/S RAM STEEL INDUSTRIES G.T. ROAD, KHANNA

ITA/93/2014ITAT Punjab & Haryana
11/8/2014

GIDDERBAHA JANTA TRUCK UNION vs COMMISSIONER OF INCOME TAX & ANR

ITA/1/2014ITAT Punjab & Haryana
11/8/2014

JOINT SUB REGISTRAR RAMPURA PHUL vs DIRECTOR OF INCOME TAX

ITA/141/2014ITAT Punjab & Haryana
11/8/2014

OMNIGLOBE INFORMATION TECH INDIA PVT LTD

ITA/257/2012ITAT Delhi
11/8/2014

CENTER FOR DEVELOPMENT COMMUNICATION vs MUNICIPAL COMMISSIONER

SCA/8574/2014ITAT Gujarat

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

7/8/2014

C I T vs ASHOK SINGH GARCHA

ITA/205/2007ITAT Punjab & Haryana
7/8/2014

COMMISSIONER OF INCOME TAX vs M/S ROOP SINGH

ITA/522/2008ITAT Punjab & Haryana
7/8/2014

C I T vs SH. RAM CHAND AND SUBHASH CHANDER

ITA/498/2008ITAT Punjab & Haryana
7/8/2014

JUDGEMENTopens in new window

ITA/11/2002ITAT Delhi
7/8/2014

Commissioner Of Income Tax vs Trapati Trading And Investment P.Ltd.

ITA/19/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

6/8/2014

Commissioner Of Income Tax vs Shri Pawan Kumar Jain

ITA/109/2014ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE RAJENDRA MENON

6/8/2014

ANIL HASSANAND GAJWANI vs INCOME TAX OFFICER

SCA/3342/2014ITAT Gujarat
6/8/2014

IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX

ITA/73/2013ITAT Punjab & Haryana
6/8/2014

IMPROVEMENT TRUST, BATHINDA vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-1 BATHINDA.

ITA/79/2014ITAT Punjab & Haryana
6/8/2014

M/S AMRITSAR IMPROVEMENT TRUST vs COMMISSIONER OF INCOME TAX II, AMRITSAR AND ANR

ITA/100/2014ITAT Punjab & Haryana
6/8/2014

CIT vs CNB FINWIZ LTD

ITA - 1241 / 2011ITAT Delhi
6/8/2014

JUDGEMENTopens in new window

ITA/1241/2011ITAT Delhi
6/8/2014

COMMISSIONER OF INCOME TAX-III vs P G FOILS LTD

TAXAP/13/2012ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

5/8/2014