Recent Judgments

COMMISSIONER OF INCOME TAX-II vs OFFICIAL LIQUIDATOR OF M/S GUJARAT TELEPHONE CABLES LTD

AMRIT BANASPATI CO. LTD. vs COMMISSIONER OF WEALTH-TAX, GHAZIABAD

2 Judges

Acit Cercle Chhindwara vs Pinku Traders

HON'BLE SHRI JUSTICE RAJENDRA MENON

Acit vs M/S J.B. Enterprises

HON'BLE SHRI JUSTICE RAJENDRA MENON

Acit Circle Chindwara vs Shri Khalsa Enterprises

HON'BLE SHRI JUSTICE RAJENDRA MENON

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

KERALA TOURISM INFRASTRUCTURE LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1)

C.I.T. vs SMT. VASANTBEN H. SHETH

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

Ayushmati Education & Social Society vs Assistant Commissioner Of Income Tax

HON'BLE SHRI JUSTICE RAJENDRA MENON

Commissioner Of Income Tax vs M/S Consolidated Engar Consultants Ltd.

HON'BLE SHRI JUSTICE RAJENDRA MENON

DIRECTOR, INSTITUTE OF KIDNEY DISEASES & RESEARCH CENTRE vs KALPANABEN H VYAS

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

SUMIT DEVENDRA RAJANI vs ASSISTANT COMMISSIONER OF INCOME TAX -OSD-

COMMISSIONER OF INCOME TAX - II vs S K DISTRICT TELECOM EMPLOYEE CO-OP CREDIT SOCIETY LTD

BHAILAL MANILAL PATEL vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX - II vs TALOD TALUKA PRIMARY TEACHER CO-OP. CREDIT SOCIETY LTD

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SACHITEL COMMUNICATIONS PVT. LTD

COMMISSIONER OF INCOME TAX - II vs MODASA DHANSURA TALUKA PRIMARY TEACHERS CO-OP CREDIT SOCIETY LTD

The Commissioner Of Income Tax vs Avinash Chawla And Company

HON'BLE SHRI JUSTICE RAJENDRA MENON

THE KANNUR DISTRICT CO-OPERATIVE BANK LIMITED 545A vs THE COMMISSIONER OF INCOME TAX

NATIONAL INSURANCE COMPANY LIMITED vs LEGAL HEIRS & REPRESENTATIVES OF DECEASED PANCHSHIL PARASHAR

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

P.J.BESSY vs ASST.REGISTRAR INCOME TAX

DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD MANAGEMENT ASSOCIATION

VISHNUBHAI BALDEVBHAI PARMAR vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE R.D.KOTHARI

ASSTT C I T vs MINOOBHAI D. IRANI

JATIN MAHENDRABHAI CHOKSHI vs DY C I T (ASSESSMENT)

SHRI KISHORBHAI GOVINDLAL CHOKSHI vs DY C I T (ASSESSMENT)

ASSTT. C I T vs AVNISH CONSTRUCTION (P) LTD.