Recent Judgments

Latest ITAT tax tribunal orders across all benches.(348,252 total)

COMMISSIONER OF INCOME TAX-IIISURAT vs MANI EXPORTS

TAXAP/841/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-IIISURAT vs JODHANI EXPORTS

TAXAP/840/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs KESARI EXPORTS

TAXAP/681/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

TAXAP/680/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs DAVARIYA BROTHERS

TAXAP/679/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX vs MAHESHRAJ CHEMICALS PRIVATE LIMITED

TAXAP/615/2009ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX vs ATUL OILCAKE INDUSTRIES LTD.

TAXAP/437/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX vs ALKESH ENTERPRISES

TAXAP/336/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

THE COMMISSIONER OF INCOME TAX vs KUMAR DYES

TAXAP/250/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX vs M/S BILAG INDUSTRIES (P) LTD

TAXAP/1867/2010ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.

TAXAP/1709/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

THE COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.

TAXAP/1707/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

THE COMMISSIONER OF INCOME TAX-III vs ALKESH ENTERPRISE

TAXAP/1705/2007ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX TAX-III vs M/S. PRIYANKA GEMS

TAXAP/1468/2006ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-IIISURAT vs DHAMI BROTHERS

TAXAP/1387/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs PANKAJ DIAMONDS

TAXAP/1360/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs B.S.P. EXPORTS

TAXAP/1359/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs PRAVASIA EXPORTS

TAXAP/1358/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs R.JAYKUMAR & CO.

TAXAP/1357/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs MITUL GEMS

TAXAP/1356/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs PRIYANKA GEMS

TAXAP/1355/2005ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs KESHRI EXPORT

TAXAP/1322/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-II vs MILTON LAMINATES LTD.

TAXAP/1073/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA LTD.

TAXAP/1053/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

12/3/2014

UNITED INDIA INSURANCE CO. LTD vs SUNIL OMPRAKASH PANDYA

FA/300/2005ITAT Gujarat

HONOURABLE MS. JUSTICE HARSHA DEVANI

12/3/2014

THE COMMISSIONER OF INCOME TAX-1 vs M/S POABS GRANITE PRODUCTS PVT LTD

ITA/25/2014ITAT Kerala
12/3/2014

COMMISSIONER OF INCOME TAX vs NIRAKAR R. PARIKH

TAXAP/335/2007ITAT Gujarat
12/3/2014

SHAHBAD PRIMARY COOP. AGRI & RURAL DEV. BANK LTD. vs C I T, KARNAL

ITA/549/2008ITAT Punjab & Haryana
12/3/2014

COMMISSIONER OF INCOME TAX-III vs M/S. CALCUTTA KNITWEARS, LUDHIANA

C.A. No.-003958-003958 - 2014ITAT SC
12/3/2014

COMMISSIONER OF INCOME TAX-III vs M/S. CALCUTTA KNITWEARS, LUDHIANA

C.A. No.-003958-003958 - 2014ITAT H.L. DATTU S.A. BOBDE
12/3/2014