Recent Judgments
Latest ITAT tax tribunal orders across all benches.(348,631 total)
IONIC METALLIKS vs UNION OF INDIA
SCA/645/2014ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
AQUAFIL POLYMERS CO.PVT LTD vs UNION OF INDIA
SCA/10120/2014ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
MALTIBEN CHANDRAKANT MEHTA vs MAHESH BABULAL TRIVEDI
FA/2542/2009ITAT Gujarat
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
C I T JAIPUR vs M/S MODERN INDUSTRIES LTD
ITA/341/2011ITAT Rajasthan
CIT, CHANDIGARH vs M/S MILK SPECIALISTS LTD.
ITA/881/2008ITAT Punjab & Haryana
CIT vs M/S BABCOCK POWER
ITA - 178 / 2002ITAT Delhi
COMMISSIONER OF INCOME TAX-IV vs HOLCIM INDIA P. LTD
ITA/486/2014ITAT Delhi
SHANTILAL GIRDHARLAL VASANT vs KANJIBHAI RAMJIBHAI VAGHELA
FA/773/2008ITAT Gujarat
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
COMMR. OF INCOME TAX, BATHINDA vs RAMESH CHANDER WADHWA
ITA/249/2005ITAT Punjab & Haryana
COMMR.OF INCOME TAX,RAJKOT vs GOVINDBHAI MAMAIYA
C.A. No.-008103-008103 - 2009ITAT SC
COMMISSIONER OF INCOME TAX (CENTRAL)-III vs M/S. ANANT OVERSEAS P. LTD
ITA/479/2014ITAT Delhi
KUNHAYSU vs COMMISSIONER OF INCOME TAX
ITA/94/2014ITAT Kerala
GURCHARAN KAUR vs COMMISSIONER OF INCOME TAXK
ITA/552/2008ITAT Punjab & Haryana
CIT, CHANDIGARH vs SHAKUNTLA DEVI
ITA/694/2008ITAT Punjab & Haryana
CIT vs ML OUTSOURCING SERVICES PVT LTD
ITA - 1255 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX(C)-III vs SVP INDUSTRIES LTD
ITA/495/2013ITAT Delhi
M/S LEA INTERNATIONAL LIMITED vs ASSISTANT DIRECTOR OF INCOME TAX
ITA/17/2014ITAT Delhi
COMMISSIONER OFINCOME TAX-I vs M/S BUMI HIWAY (I) P. LTD
ITA/440/2014ITAT Delhi
COMMISSIONER OF INCOME TAX PATIALA vs M/S STATE BANK OF PATIALA THE MALL PATIALA
ITA/29/2014ITAT Punjab & Haryana
MR. JUSTICE DR. RAVI RANJAN,MR. JUSTICE SURINDER GUPTA
COMMISSIONER OF INCOME TAX JALANDHAR vs GURDIP SINGH SIDHU
ITA/11/2013ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MR. JUSTICE DR. RAVI RANJAN
COMMISSIONER OF INCOME TAX vs NIRMA LIMITED
TAXAP/358/2014ITAT Gujarat
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
DOLATSINH FATEHSINH RATHOD vs ZARIFKHAN R. PATHAN DELETED
FA/5395/2006ITAT Gujarat
HONOURABLE MR. JUSTICE RAVI R.TRIPATHI
DEVJIBHAI HIRJIBHAI SHIYAL (DECD. THRO LEGAL HEIRS) vs DUDABHAI JIVABHAI SINGRAKHIA
FA/1503/2005ITAT Gujarat
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
CHITRANGAN JAYANTILAL PARIKH vs HAMIDKHAN MUMTAJKHAN PATHAN (OWNER)
FA/1169/2007ITAT Gujarat
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
CIT vs FRICK INDIA LTD
ITA - 146 / 2002ITAT Delhi
COMMISSIONER OF INCOME TAX vs FRICK INDIA LTD
ITA/146/2002ITAT Delhi
Commissioner Of Income Tax vs Pramod Kumar Agrawal
ITA/24/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
Commissioner Of Income Tax vs Ashok Kumar Agrawal
ITA/23/2009ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.K. GANGELE
ASHOKA OIL MILS vs COMMISSIONER OF IT
ITA/484/2005ITAT Punjab & Haryana
DEPUTY COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR & ORS
ITA/152/2014ITAT Punjab & Haryana
